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Mala vs T.R.N.Varadharajan
2022 Latest Caselaw 15464 Mad

Citation : 2022 Latest Caselaw 15464 Mad
Judgement Date : 16 September, 2022

Madras High Court
Mala vs T.R.N.Varadharajan on 16 September, 2022
                                                                                       Crl.A.(MD).No.201 of 2022


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                      DATED : 16.09.2022

                                                           CORAM:

                                  THE HONOURABLE MR. JUSTICE G.ILANGOVAN

                                                   Crl.A.(MD).No.201 of 2022


            Mala                                                              ...Appellant/Complainant

                                                              Vs.


            T.R.N.Varadharajan                                                ...Respondent/Accused

            PRAYER: This Criminal Appeal is filed under Section 378(3) of the Criminal
            Procedure Code, to call for the judgment passed in C.C.No.92 of 2019 on the file of
            the Judicial Magistrate (Fast Track), Uthamapalayam dated 06.12.2021 and set aside
            the same.


                                  For Appellant      : Mr.J.Lawrance

                                  For Respondent     :Mr.M.Jegadeeshpandian



                                                      JUDGMENT

The learned counsel for the appellant seeks permission of this Court to

withdraw this appeal and he has also circulated a letter dated 14.09.2022 to the

Registry to that effect.

https://www.mhc.tn.gov.in/judis

Crl.A.(MD).No.201 of 2022

G.ILANGOVAN,J

ta

2. In view of the above submission, the Criminal Appeal is dismissed as

withdrawn.




                                                                                    16.09.2022
            Index             :Yes/No
            Internet          :Yes/No

            ta


            To

1.The Judicial Magistrate (Fast Track), Uthamapalayam

2.The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.

Crl.A(MD).No.201 of 2022

16.09.2022

https://www.mhc.tn.gov.in/judis

 
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