Surya vs S.Sumitra
2022 Latest Caselaw 15403 Mad

                                                                           C.M.A.No.1809 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 15.09.2022

                                                        CORAM:

                                  THE HONOURABLE MS.JUSTICE V.M.VELUMANI
                                                   and
                                  THE HONOURABLE MR.JUSTICE V.SIVAGNANAM


                                              C.M.A.No.1809 of 2022
                                            and C.M.P.No.13026 of 2022

                  Surya                                                          ... Appellant


                                                         Vs.


                  S.Sumitra                                                      ... Respondent

                  Prayer: This Civil Miscellaneous Appeal is filed under Section 19 of the

                  Family Courts Act, 1984, against the order and decree dated 17.03.2022 made

                  in I.A.No.1 of 2019 in H.M.O.P.No.118 of 2019 on the file of the Additional

                  Principal Judge, Family Court, Coimbatore.



                                        For Appellant     : Mr.P.R.Balasubramanian

                                                   JUDGMENT

https://www.mhc.tn.gov.in/judis C.M.A.No.1809 of 2022

[Judgment of the Court was delivered by V.M.VELUMANI,J.]

The learned counsel appearing for the appellant seeks permission of this

Court to withdraw the appeal and has also made an endorsement to that effect.

2.Recording the submission and the endorsement made by the learned

counsel appearing for the appellant, this Civil Miscellaneous Appeal is

dismissed as withdrawn. Consequently, connected Miscellaneous Petition is

closed. No costs.

(V.M.V., J) (V.S.G., J) 15.09.2022 Index : Yes / No gsa

To

1.The Additional Principal Judge, Family Court, Coimbatore.

2.The Section Officer, VR Section, High Court, Madras.

https://www.mhc.tn.gov.in/judis C.M.A.No.1809 of 2022

V.M.VELUMANI,J.

and V.SIVAGNANAM, J.

(gsa)

C.M.A.No.1809 of 2022

15.09.2022

https://www.mhc.tn.gov.in/judis