K.Mohanambal vs S.Andal
2022 Latest Caselaw 15321 Mad

                                                                                          S.A.No.1310 of 2003


                           IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              Dated         :     14.09.2022

                                                           CORAM:

                      THE HONOURABLE MR. JUSTICE KRISHNAN RAMASAMY

                                                   S.A.No.1310 of 2003
                                               and C.M.P.No.11336 of 2003

           K.Mohanambal                                                        ... Appellant

                                                            Versus
           1.S.Andal
           2.K.Bhuvaneswari
           3.K.Nirmala                                                         ... Respondents

           Prayer: Second Appeal filed under Section 100 of the Code of Civil Procedure,
           against the judgment and decree of the learned Second Additional District Judge,
           Coimbatore dated 12.07.2002 in A.S.No.50 of 2001 modifying the judgment and
           decree of the learned Second Additional Subordinate Judge, Coimbatore, dated
           04.08.2000 in O.S.No.285 of 1996.


                                  For Appellant       :     Mr.N.E.A.Dinesh
                                  For Respondents :         Ms.A.Nilaphar, Amicus Curiae

                                                          JUDGMENT

The learned counsel for the appellant submitted that the sole appellant

died and he is not able to get any instructions with regard to the legal heirs of the

deceased sole appellant.

https://www.mhc.tn.gov.in/judis

S.A.No.1310 of 2003

KRISHNAN RAMASAMY, J.,

gbi

2. Recording the submission of the learned counsel for the appellant, this

Second Appeal is dismissed as abated. No costs. Consequently, connected

Miscellaneous Petition is closed.

                                                                                    14.09.2022

           gbi

           Index                  : Yes / No
           Internet               : Yes / No


           To

1.The II Additional District Judge, Coimbatore.

S.A.No.1310 of 2003

https://www.mhc.tn.gov.in/judis