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Subburaman vs C.Subbaiah Naidu (Died)
2022 Latest Caselaw 15315 Mad

Citation : 2022 Latest Caselaw 15315 Mad
Judgement Date : 14 September, 2022

Madras High Court
Subburaman vs C.Subbaiah Naidu (Died) on 14 September, 2022
                                                      1

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED: 14.09.2022

                                                   CORAM:

                                  THE HON'BLE MR.JUSTICE K.MURALI SHANKAR

                                            M.P.(MD)No.1 of 2015
                                                     in
                                            M.P.(MD)No.1 of 2007
                                                     in
                                       A.S.(MD) SR. No.19431 of 2007
                                                    and
                                       A.S.(MD) SR. No.19431 of 2007


                Subburaman                           ... Petitioner/Petitioner/Appellant

                                                     Vs.

                1.C.Subbaiah Naidu (Died)
                2.P.Nagalakshmi (Died)
                3.K.Kantha
                4.S.Padmanapan
                5.S.Kalaiselvi
                6.The Assistant Commissioner,
                  Department of Hindu Religious
                  and Charitable Endowment,
                  having the office at Chittirai
                  Street, Madurai.
                7.The Commissioner,
                  Hindu Religious and Charitable
                  Endowment Department,
                  Nungambakkam High Road,
                  Chennai.
                8.K.Govindasamy Naidu              ... Respondents/Respondents/Respondents
https://www.mhc.tn.gov.in/judis
                                                        2


                9. Perumal Naidu
                10.Upendran                          ... Proposed Respondents 9 & 10/Legal
                                                          heirs of deceased 2nd respondent



                Prayer in M.P.(MD)No.1 of 2015 : This Miscellaneous Petition filed under
                Section 5 of the Limitation Act, to condone the delay of 2684 days in filing the
                petition to set aside the abatement in M.P.(MD)No.1 of 2007 in A.S.
                (MD)SR.No.19431 of 2007 on the file of this Court due to the death of the
                second respondent.


                Prayer in A.S(MD)SR.No.19431 of 2007 : This Appeal Suit filed under
                Section 70(2) of Tamil Nadu Hindu Religious and Charitable Endowments Act,
                1959 r/w order 41 r/w Section 96(1) of Civil Procedure Code, to call for the
                records and set aside the judgment and decree dated 21.04.2004 in O.S.No.
                186 of 1993 on the file of the Additional Subordinate Judge, Dindigul, and
                allow this appeal with costs.



                          For Petitioner         : Mr.H.Lakshmi Shankar

                          For Respondents        : No appearance for R3 to R5 and R8 to R10
                                                  Mr.N.Muthu Vijayan
                                                  Special Government Pleader for R6 & R7


                                                     ORDER

This Miscellaneous Petition has been filed seeking orders to condone

the delay of 2684 days in filing the petition to set aside the abatement in M.P. https://www.mhc.tn.gov.in/judis

(MD)No.1 of 2007 in A.S.(MD)SR.No.19431 of 2007 caused due to the death

of the second respondent.

2. When the matter is taken up for hearing today, the learned counsel

for the petitioner submitted that the parties have not turned up and they

have not complied with the orders of this Court dated 01.09.2022. Hence, this

petition is dismissed. Consequently, A.S.(MD)SR.No.19431 of 2007 stands

rejected at the SR stage itself. No costs. M.P.(MD)Nos.1 of 2007 and 2 & 3 of

2015 stand dismissed.

14.09.2022 Index :yes/No Internet:yes/No csm

https://www.mhc.tn.gov.in/judis

K.MURALI SHANKAR,J.

csm

M.P.(MD)No.1 of 2015 in M.P.(MD)No.1 of 2007 in A.S.(MD) SR. No.19431 of 2007 and A.S.(MD) SR. No.19431 of 2007

14.09.2022

https://www.mhc.tn.gov.in/judis

 
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