Citation : 2022 Latest Caselaw 15249 Mad
Judgement Date : 13 September, 2022
W.A.(MD)No.1041 of 2015
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 13.09.2022
CORAM:
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
and
THE HONOURABLE MR.JUSTICE J.SATHYA NARAYANA PRASAD
W.A.(MD)No.1041 of 2015
R.Sakthivel ... Appellant
-vs-
1.The Commissioner,
Hindu Religious and Charitable Endowments
Department,
Nungampakkam, Chennai - 34.
2.The Joint Commissioner,
Hindu Religious and Charitable Endowments
Department,
Sivagangai Town & District.
3.The District Collector,
Rajapalayam Town,
Virudhunagar District.
____________
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W.A.(MD)No.1041 of 2015
4.The Deputy Superintendent of Police,
Rajapalayam, Virudhunagar District.
5.The Revenue Divisional Officer,
Sivakasi Town,
Virudhunagar District.
6.The Tahsildar,
Rajapalayam Taluk Office,
Rajapalayam Town, Virudhunagar District.
7.The Inspector,
Hindu Religious and Charitable Endowments
Department,
Srivilliputtur, Virudhunagar District.
8.The President,
Administrative Trustee Committee,
Arulmigu Mariamman Temple,
Pudupalayam, Rajapalayam Town,
Virudhunagar District. ... Respondents
PRAYER: Writ Appeal filed under Clause XV of Letters Patent Appeal against
the judgment made by this Court in W.P.No.15787 of 2015 dated 25.09.2015.
For Appellant : Mr.T.Lajapathi Roy
For Respondents : Mr.G.V.Vairam Santhosh,
Addl. Govt. Pleader for R1 to R6
Mr.T.Senthilkumar,
Addl. Public Prosecutor for R7
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W.A.(MD)No.1041 of 2015
JUDGMENT
[Judgment of the Court was delivered by R.MAHADEVAN, J.]
This Writ Appeal has been filed against the order passed by this Court in
W.P.No.15787 of 2015 dated 25.09.2015.
2. Today, when the matter was taken up for hearing, the learned counsel
appearing for all the respondents submitted that all the festivals are being
conducted annually in a peaceful manner.
3. Recording the submission, this Writ Appeal is disposed of. No costs.
[R.M.D., J.] [J.S.N.P., J.] 13.09.2022 Index : Yes / No Internet : Yes / No vsm
____________
https://www.mhc.tn.gov.in/judis W.A.(MD)No.1041 of 2015
To
1.The Commissioner, Hindu Religious and Charitable Endowments Department, Nungampakkam, Chennai - 34.
2.The Joint Commissioner, Hindu Religious and Charitable Endowments Department, Sivagangai Town & District.
3.The District Collector, Rajapalayam Town, Virudhunagar District.
4.The Deputy Superintendent of Police, Rajapalayam, Virudhunagar District.
5.The Revenue Divisional Officer, Sivakasi Town, Virudhunagar District.
6.The Tahsildar, Rajapalayam Taluk Office, Rajapalayam Town, Virudhunagar District.
7.The Inspector, Hindu Religious and Charitable Endowments Department, Srivilliputtur, Virudhunagar District.
____________
https://www.mhc.tn.gov.in/judis W.A.(MD)No.1041 of 2015
R.MAHADEVAN, J.
and J.SATHYA NARAYANA PRASAD, J.
vsm
W.A.(MD)No.1041 of 2015
13.09.2022
____________
https://www.mhc.tn.gov.in/judis
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