A.Govindaraj vs M.Nandakumar
2022 Latest Caselaw 15206 Mad

                                                                                 Crl.R.C.No.812 of 2022

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 12.09.2022

                                                         CORAM:

                                     THE HON'BLE MR.JUSTICE P.VELMURUGAN

                                                   Crl.R.C.No.812 of 2022

                     A.Govindaraj
                     S/o.Ayyasamy                                                     ... Petitioner

                                                             ..vs..
                     M.Nandakumar
                     S/o.Mayilsamy                                                   ...
                     Respondent


                                  Criminal Revision Case filed under Sections 397 and 401 Cr.P.C
                     to set aside the judgment passed in C.A.No.21 of 2021 on the file of the
                     IV Additional District and Sessions Judge, Coimbatore, dated 18.03.2022
                     confirming the judgment passed in C.C.No.509 of 2018 by the Judicial
                     Magistrate, Fast Track Court No.1 at Magisterial Level, Coimbatore
                     dated 07.11.2020 by allowing this revision.

                                       For Petitioner    :        Mr.B.Gopalakrishnan




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                                                                               Crl.R.C.No.812 of 2022

                                                       ORDER

In the earlier occasion i.e on 11.07.2022 this Court ordered notice

through Court and privately, however, the petitioner has not taken steps

to serve notice on the respondent and also not filed Affidavit of Service as

on date. Hence, this Criminal Revision Case is dismissed for default.

12.09.2022

Index: Yes/No Speaking Order/Non-Speaking Order ms

To

1.The IV Additional District and Sessions Judge, Coimbatore.

2.The Judicial Magistrate, Fast Track Court No.1 at Magisterial Level, Coimbatore.

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https://www.mhc.tn.gov.in/judis Crl.R.C.No.812 of 2022

P.VELMURUGAN, J.

ms

Crl.R.C.No.812 of 2022

12.09.2022

Page No.3/3

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