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A.Prabakaran vs The District Collector
2022 Latest Caselaw 15202 Mad

Citation : 2022 Latest Caselaw 15202 Mad
Judgement Date : 12 September, 2022

Madras High Court
A.Prabakaran vs The District Collector on 12 September, 2022
                                                                          WP(MD)No.11194 of 2013

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 12.09.2022

                                                     CORAM

                           THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                             W.P.(MD)No.11194 of 2013
                                                      and
                                              M.P.(MD)No.1 of 2013

                A.Prabakaran                                                  ... Petitioner

                                                       /Vs./

                1.The District Collector,
                  Trichy.

                2.The Commissioner of Police,
                  Trichy.

                3.The Assistant Commissioner of Police,
                  Fort Police Station, Trichy.

                4.The Inspector of Police,
                  Land Grabbing Special Wing,
                  Cantonment, Trichy.

                5.The Sub-Inspector of Police,
                  Land Grabbing Special Wing,
                  Cantonment, Trichy.

                6.The Inspector of Police,
                  Fort Police Station,
                  Trichy.

                7.Ganesan Chettiar
                8.Ismail
                9.S.Nallathambi                                         ... Respondents

https://www.mhc.tn.gov.in/judis
                1/4
                                                                               WP(MD)No.11194 of 2013

                PRAYER:- Petition - filed under Article 226 of the Constitution of India, to
                issue a Writ of Mandamus, directing the respondents 1 to 6 his men, agent,
                servant or any one claiming under them not to involve in the civil dispute which
                is the subject matter of A.S.No.1 of 2013 pending on the file of the learned II
                Additional Sub Judge, Trichy filed as against the judgment and decree dated
                25.02.2013 in O.S.No.340 of 2007 on the file of the learned I Additional
                District Munsif and not to harass the petitioner.


                                      For Petitioner     : Mr.V.R.Shanmuganathan,
                                                           for Mr.AL.Kannan
                                      For R1 to R6       : Mr.A.Thiruvadi Kumar,
                                                          Additional Public Prosecutor.
                                      For R7             : No Appearance
                                      For R8             : Mr.K.M.Karunakaran
                                      For R9             : Mr.N.Anandakumar

                                                       ORDER

This Writ Petition was filed to forbear the respondent police from

entertaining the complaint given by the private respondents on the ground of

land grabbing, since there was a pending civil dispute between the parties.

2.When this writ petition was taken up for hearing, the learned Additional

Public Prosecutor appearing for the official respondents, on instructions,

submitted that the complaint itself has been closed.

https://www.mhc.tn.gov.in/judis

WP(MD)No.11194 of 2013

3.Recording the same, this Writ Petition is closed. No costs.

Consequently, connected miscellaneous petition is closed.



                                                                    12.09.2022
                Internet          :Yes/No
                Index             :Yes/No
                sm


                To:

1.The District Collector, Trichy.

2.The Commissioner of Police, Trichy.

3.The Assistant Commissioner of Police, Fort Police Station, Trichy.

4.The Inspector of Police, Land Grabbing Special Wing, Cantonment, Trichy.

5.The Sub-Inspector of Police, Land Grabbing Special Wing, Cantonment, Trichy.

6.The Inspector of Police, Fort Police Station, Trichy.

https://www.mhc.tn.gov.in/judis

WP(MD)No.11194 of 2013

N.ANAND VENKATESH, J.

sm

Order made in W.P.(MD)No.11194 of 2013

Dated:

12.09.2022

https://www.mhc.tn.gov.in/judis

 
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