S.Sakthivel vs P.Jeevidha
2022 Latest Caselaw 15123 Mad

                                                                            C.M.A.No.3443 of 2017

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED: 09.09.2022

                                                         CORAM:

                                  THE HONOURABLE MS.JUSTICE V.M.VELUMANI
                                                   and
                                  THE HONOURABLE MR.JUSTICE V.SIVAGNANAM

                                                  C.M.A.No.3443 of 2017
                                                and C.M.P.No.21818 of 2017


                     S.Sakthivel                                                  .. Appellant

                                                              Vs.

                     P.Jeevidha                                                   .. Respondent

                     Prayer: This Civil Miscellaneous Appeal is filed under Section 19 of the
                     Family Courts Act, 1984, against the order and decree dated 23.11.2016
                     made in F.C.I.A.No.488 of 2016 in F.C.O.P.No.94 of 2016 on the file of
                     the Family Court, Chengalpattu.

                                             For Appellant      : No appearance

                                             For Respondent     : Mr.C.M.Mohanasundaram

                                                     JUDGMENT

(Judgment of the Court was delivered by V.M.VELUMANI,J.)

When the matter was taken up for hearing on 06.09.2022, there

was no representation on behalf of the appellant. Hence, the matter was

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C.M.A.No.3443 of 2017

directed to be posted today under the caption 'for dismissal'. Even today

also, there is no representation for the appellant. Therefore, this Civil

Miscellaneous Appeal is dismissed for default. Consequently, connected

Miscellaneous Petition is closed. No costs.

(V.M.V., J) (V.S.G., J) 09.09.2022 (gsa)

To

1.The Judge, Family Court, Chengalpattu.

2.The Section Officer, VR Section, High Court, Madras.

https://www.mhc.tn.gov.in/judis

C.M.A.No.3443 of 2017

V.M.VELUMANI, J.

and V.SIVAGNANAM, J.

(gsa)

C.M.A.No.3443 of 2017

09.09.2022

https://www.mhc.tn.gov.in/judis