Alagendra Raja vs Lingam
2022 Latest Caselaw 15072 Mad

                                                       1

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED: 08.09.2022

                                                   CORAM:

                                  THE HON'BLE MR.JUSTICE K.MURALI SHANKAR

                                        C.M.P.(MD)No.11273 of 2019
                                                     in
                                      C.M.A.(MD) SR. No.52159 of 2018


                Alagendra Raja                               ... Petitioner/Petitioner

                                                      Vs.

                1. Lingam
                2. Neerarthi Lingam
                3. Vanathai
                4. Arunachalam
                5. The Manager,
                   M/s.National Insurance Company Ltd,
                   Door No.106, 1st Floor, Tenkasi Road,
                   Rajapalayam,
                   Virudhunagar District.                    ... Respondents/Respondents


                Prayer in C.M.P.(MD)No.11273 of 2019 : This Civil Miscellaneous Petition
                filed under Section 5 of the Limitation Act, to condone the delay of 901 days in
                preferring the appeal.

                Prayer in C.M.A.(MD)SR.No.52159 of 2018 : This Civil Miscellaneous
                Appeal filed under Section 173 of Motor Vehicles Act, 1988, to set aside the
                judgment and decree dated 28.01.2016 made in M.C.O.P.No.140 of 2008 on
                the file of the Accidents Claims Tribunal (Sub-Court) – Srivilliputtur (Motor
                Accident Claims Tribunal Judge and Subordinate Judge).
https://www.mhc.tn.gov.in/judis
                                                          2

                                                                         K.MURALI SHANKAR,J.

                                                                                               csm

                          For Petitioner          : Mr.P.Ganapathi Subramanian

                          For Respondents         : No appearance for R1 to R4

                                                    Mr.N.S.Ramakrishnadas for R5


                                                       ORDER

The learned counsel appearing for the petitioner seeks permission of this

Court to withdraw this petition and he has also made an endorsement to that

effect.

2. In view of the endorsement made by the learned counsel appearing

for the petitioner, this Civil Miscellaneous petition is dismissed as withdrawn.

Consequently, C.M.A.(MD)SR.No.52159 of 2018 stands rejected at the SR

stage itself.

08.09.2022 Index :yes/No Internet:yes/No csm

C.M.P.(MD)No.11273 of 2019 in C.M.A.(MD) SR. No.52159 of 2018 https://www.mhc.tn.gov.in/judis