M/S.Signet Foundation vs V.Balasubramani
2022 Latest Caselaw 14994 Mad

                                                                    C.M.P.No.14927 of 2022 and
                                                                      W.A.No. SR 91942 of 2022

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 07.09.2022

                                                    CORAM :

                        THE HON'BLE MR.MUNISHWAR NATH BHANDARI, CHIEF JUSTICE
                                                       AND
                                        THE HON'BLE MRS.JUSTICE N.MALA
                                             C.M.P.No.14927 of 2022
                                          and W.A.No. SR 91942 of 2022

                     M/s.Signet Foundation
                     A Partnership Fir, Rep. by its
                     Managing Partner, Mr.I.S.Haroon Baakshah,
                     No.47, G-1, Harris Flats, Harris Road,
                     Sayee Nagar Annex, Virugambakkam,
                     Chennai 600 092.                                     ... Appellant
                                                        vs

                     1. V.Balasubramani

                     2. The Inspector General of Registration,
                        No.100, Santhome Road, Mylima Nagar,
                        Mandhaivelipakkam, Rajaannamalaipuram,
                        Chennai 600 028.

                     3. The District Registrar (Central Chennai),
                        No.268, Bharathi Salai, Express Estate,
                        Royapettah, Chennai 600 014.

                     4. The Sub Registrar,
                        Purasaiwalkam Sub-Registrar Office,
                        No.93/21, Bricklin Road,
                        Otteri, Purasaiwalkam,
                        Chennai 600 010.


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                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                  C.M.P.No.14927 of 2022 and
                                                                                    W.A.No. SR 91942 of 2022



                     5. Uma Mageshwari
                     6. V.Parthasarathy
                     7. Sundaramoorthy                                                     ... Respondents


                     Prayer: Petition filed under Section 151 CPC to dispense with the

                     production of the original order passed in W.P.No.12190 of 2022 dated

                     06.05.2022 and the Appeal filed under Clause 15 of the Letters Patent

                     Act against the order dated 06.05.2022 passed in WP No.12190 of

                     2022.

                                  For the Petitioner/
                                   Appellant                  :         Mr.R.Jayaprakash

                                                                  *****

                                                              JUDGMENT

(Judgment of the Court was delivered by the Hon'ble Chief Justice)

Learned counsel for the petitioner/appellant seeks for

withdrawal of the application to dispense with the production of

certified copy of the order dated 06.05.2022 passed in the

W.P.No.12190 of 2022. An endorsement is also made in the

application.

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https://www.mhc.tn.gov.in/judis C.M.P.No.14927 of 2022 and W.A.No. SR 91942 of 2022

In view of the above, this application is dismissed as

withdrawn. Consequently, the writ appeal is rejected at the SR

stage.

(M.N.B., CJ.) (N.M., J.) 07.09.2022 Index : Yes/No sra

To

1. The Inspector General of Registration, No.100, Santhome Road, Mylima Nagar, Mandhaivelipakkam, Rajaannamalaipuram, Chennai 600 028.

2. The District Registrar (Central Chennai), No.268, Bharathi Salai, Express Estate, Royapettah, Chennai 600 014.

3. The Sub Registrar, Purasaiwalkam Sub-Registrar Office, No.93/21, Bricklin Road, Otteri, Purasaiwalkam, Chennai 600 010.

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https://www.mhc.tn.gov.in/judis C.M.P.No.14927 of 2022 and W.A.No. SR 91942 of 2022

M.N.Bhandari, CJ.

and N.Mala, J.

(sra)

C.M.P.No.14927 of 2022 and W.A.No.SR 91942 of 2022

07.09.2022

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https://www.mhc.tn.gov.in/judis