Allwyn John vs Arokia Ruby
2022 Latest Caselaw 14991 Mad

                                                                                    Crl.A.No.1010 of 2022

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED : 07.09.2022

                                                           CORAM:

                                     THE HON'BLE MR. JUSTICE P.VELMURUGAN

                                               Criminal Appeal No.1010 of 2022

                     Allwyn John                                                      ... Appellant

                                                               ..vs..
                     Arokia Ruby                                                       ... Respondent

                                  Criminal Appeal filed under Section 378(4) Cr.P.C to set aside the
                     order of acquittal passed against the respondent/accused in C.C.No.458
                     of 2014 dated 12.01.2017 passed by the Judicial Magistrate, Fast Track
                     Court,         Magisterial   Level-II,    Coimbatore    and     to   convict     the
                     respondent/accused.

                                  For Appellant            :        No appearance


                                                    JUDGMENT

When the matter was listed for hearing on 05.09.2022, there was

no representation for the appellant and the matter was directed to be

listed on 07.09.2022 under the caption ''for dismissal''. Today, when the

matter is taken up for hearing, there is no representation for the appellant.

Page No.1/3

https://www.mhc.tn.gov.in/judis Crl.A.No.1010 of 2022

Hence, this Criminal Appeal is dismissed for non-prosecution.

07.09.2022

Internet: Yes/No ms

To

1.The Judicial Magistrate, Fast Track Court, Magisterial Level-II, Coimbatore.

Page No.2/3

https://www.mhc.tn.gov.in/judis Crl.A.No.1010 of 2022

P.VELMURUGAN, J.

ms

Crl.A.No.1010 of 2022

07.09.2022

Page No.3/3

https://www.mhc.tn.gov.in/judis