Selvaraj vs Balasundaram
2022 Latest Caselaw 14907 Mad

                                                                               C.M.A.No.852 of 2018

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                     DATED: 06.09.2022

                                                          CORAM

                                         THE HONOURABLE Ms.JUSTICE P.T.ASHA

                                                    C.M.A.No.852 of 2018


                     1.Selvaraj
                     2.The Commandant                                            .. Appellants

                                                             -Vs.-
                     Balasundaram                                                .. Respondent


                     PRAYER: Civil Miscellaneous Appeal filed under Section 173 of the
                     Motor Vehicles Act, 1988 against the order and final order dated
                     18.08.2016, passed in M.C.O.P.No.1911 of 2013 filed by the respondent
                     before the Motor Accident Claims Tribunal, Special Subordinate Judge,
                     Coimbatore.


                                       For Appellants    : No Appearance
                                       For Respondent    : Served – No Appearance

                                                         JUDGMENT

When the matter was taken up for hearing on 22.08.2022, there was

no representation on behalf of the appellants. Hence, the Registry was

directed to list the matter today under the caption “For Dismissal”.

https://www.mhc.tn.gov.in/judis C.M.A.No.852 of 2018

P.T.ASHA, J.,

srn

2. Even today, i.e 06.09.2022, when the matter is called, there is no

representation for the appellants either in person or through counsel.

Therefore, this Civil Miscellaneous Appeal is dismissed for default. No

costs. Consequently, connected miscellaneous petitions are closed.

06.09.2022

srn

To The Special Subordinate Judge, Coimbatore.

C.M.A.No.852 of 2018

https://www.mhc.tn.gov.in/judis