N.Mubarak vs [email protected]
2022 Latest Caselaw 14906 Mad

                                                                               C.M.A.No.2516 of 2017

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                        DATED: 06.09.2022

                                                            CORAM

                                         THE HONOURABLE Ms.JUSTICE P.T.ASHA

                                                   C.M.A.No.2516 of 2017
                                                            and
                                               C.M.P.Nos.13705 to 13707 of 2017


                     N.Mubarak                                                      .. Appellant

                                                              -Vs.-

                     [email protected]                                                  .. Respondent

                     Prayer: Civil Miscellaneous Appeal filed under Section 47 of the Guardian
                     and Wards Act, 1890, against the order dated 26.04.2017 made in
                     G.W.O.P.No.82 of 2017 on the file of the Principal District Judge,
                     Namakkal and prays to set aside the same.
                                        For Appellant      ... Mr.P.K.Harinath Babu

                                        For Respondent     .... Mr.R.Sankarasubbu

                                                           JUDGMENT

The learned counsel appearing for the appellant seeks permission of

this Court to withdraw this civil miscellaneous appeal and he has also made

an endorsement to that effect.

https://www.mhc.tn.gov.in/judis C.M.A.No.2516 of 2017

P.T.ASHA, J., srn

2. In view of the submission and endorsement made by the learned

counsel for the appellant, the civil miscellaneous appeal is dismissed as

withdrawn. No costs. Consequently, connected miscellaneous petitions are

closed.

06.09.2022

srn

To

1. The Principal District Judge, Namakkal.

2.The Section Officer, V.R.Section, High Court, Madras.

C.M.A.No.2516 of 2017 and C.M.P.Nos.13705 to 13707 of 2017

https://www.mhc.tn.gov.in/judis