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The The Electrical Inspector ... vs R.J.Rajapandiyan
2022 Latest Caselaw 14812 Mad

Citation : 2022 Latest Caselaw 14812 Mad
Judgement Date : 5 September, 2022

Madras High Court
The The Electrical Inspector ... vs R.J.Rajapandiyan on 5 September, 2022
                                                                        W.A(MD)No.961 of 2015

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 05.09.2022

                                                      CORAM:

                                  THE HONOURABLE MRS.JUSTICE J. NISHA BANU
                                                        and
                           THE HONOURABLE MR.JUSTICE N. ANAND VENKATESH

                                                W.A(MD)No.961 of 2015
                                                        and
                                                 M.P.(MD)No.1 of 2015



                     1.The The Electrical Inspector (Gov)
                       Electrical Inspector Office,
                       N.M.Bungalow Road,
                       Trichy-20.

                     2.The Chief Electrical Inspector to Government,
                       Industrial Estate,
                       Guindy,
                       Chennai.

                     3.The District Treasury,
                       Trichy.                                   ... Appellants/Respondents


                                                         Vs.


                      R.J.Rajapandiyan                           ...Respondent /Petitioner




                     1/4
https://www.mhc.tn.gov.in/judis
                                                                        W.A(MD)No.961 of 2015

                     PRAYER: Writ Appeal filed under Clause 15 of the Letters Patent

                     praying this Court to set aside the order passed by this Court in

                     W.P(MD)No.14501 of 2012, dated 31.07.2013.


                                  For Appellants    : Mr.D.Sasikumar,
                                                     Additional Government Pleader


                                  For Respondent    : Mr.B.Jameel Arasu


                                                   JUDGMENT

(Judgment of the court was delivered by N. ANAND VENKATESH, J.)

Mr.D.Sasikumar, learned Additional Government Pleader

appearing for the appellants submitted that during the pendency of this

Writ Appeal, there was a subsequent development whereby, pursuant to

the order passed by the Hon'ble Apex Court, dated 18.12.2019, the

Ordinary Grade, Selection Grade and Special Grade scale of pay for the

drivers was fixed and letter No.4866/CMPC/2013-14, dated 22.01.2020

was also issued by the Government. The copy of the same was also

placed before us.

https://www.mhc.tn.gov.in/judis W.A(MD)No.961 of 2015

2. Recording the submission of the learned Additional

Government Pleader, this Writ Appeal is closed. No costs.

Consequently, connected miscellaneous petition is closed.

[J.N.B, J.] & [N.A.V., J.] 05.09.2022 Index:Yes/No Internet:Yes/No rm

https://www.mhc.tn.gov.in/judis W.A(MD)No.961 of 2015

J. NISHA BANU, J.

AND N. ANAND VENKATESH, J.

rm

JUDGMENT MADE IN W.A(MD)No.961 of 2015

05.09.2022

https://www.mhc.tn.gov.in/judis

 
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