Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

J.Rajeswari vs M.K.Muthu Raja
2022 Latest Caselaw 17048 Mad

Citation : 2022 Latest Caselaw 17048 Mad
Judgement Date : 31 October, 2022

Madras High Court
J.Rajeswari vs M.K.Muthu Raja on 31 October, 2022
                                                                              Cont.P.(MD)No.1245 of 2022

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED: 31.10.2022

                                                         CORAM

                                    THE HON'BLE MRS JUSTICE J. NISHA BANU
                                                     AND
                                  THE HON'BLE MR JUSTICE N. ANAND VENKATESH

                                               Cont.P.(MD)No.1245 of 2022
                     1.J.Rajeswari
                     2.Geethalakshmi                                            ... Petitioners
                                                           /Vs./


                     1.M.K.Muthu Raja,
                       Executive Officer,
                       Arulmigu Nachiyar (Andal) Temple,
                       Srivilliputhur,
                       Viruthunagar District.

                     2.V.Karthikeyan,
                       Sub- Registrar,
                       Karivalamvanthanallur,
                       Tirunelveli,
                       Tirunelveli District.                                    ...Contemnors

                     PRAYER:         Petition filed under Section 11 of the Contempt of Courts Act,
                     1971, to pass suitable order for punishing the respondents for willfully
                     disobeying the judgment passed by this Division Bench in WA(MD)NO.
                     343/2013 dated 03.09.2021 confirming the order in WP(MD)No.5244 of
                     2011 dated 19.02.2013.

                     Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                                 Cont.P.(MD)No.1245 of 2022

                                        For Petitioners   : Mr.S.Natarajan
                                        For Contemnors    : Mr.D.Sasikumar
                                                          Additional Government Pleader


                                                            ORDER

J. NISHA BANU,J.

and N. ANAND VENKATESH,J.

The learned counsel appearing for the petitioners submitted that the

order passed by this Court has been complied with and the learned

Additional Government Pleader appearing for the respondents has also

produced a copy of the communication of the second respondent in

Na.Ka.No.188/2022, dated 27.09.2022. Recording the same, this Contempt

Petition is closed.

(J.N.B.,J.) (N.A.V.,J.) 31.10.2022 Index : Yes/No Internet : Yes sm

https://www.mhc.tn.gov.in/judis Cont.P.(MD)No.1245 of 2022

TO:

1.M.K.Muthu Raja, Executive Officer, Arulmigu Nachiyar (Andal) Temple, Srivilliputhur, Viruthunagar District.

2.V.Karthikeyan, Sub- Registrar, Karivalamvanthanallur, Tirunelveli, Tirunelveli District.

https://www.mhc.tn.gov.in/judis Cont.P.(MD)No.1245 of 2022

J. NISHA BANU,J.

and N. ANAND VENKATESH,J.

sm

Order made in Cont.P.(MD)No.1245 of 2022

Dated 31.10.2022

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter