Thursday, 07, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Chinnathambi vs P.Suresh Babu
2022 Latest Caselaw 16600 Mad

Citation : 2022 Latest Caselaw 16600 Mad
Judgement Date : 18 October, 2022

Madras High Court
Chinnathambi vs P.Suresh Babu on 18 October, 2022
                                                                              A.S(MD)No.128 of 2014

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     Date : 18.10.2022

                                                         CORAM

                           THE HONOURABLE MR.JUSTICE K.MURALI SHANKAR

                                                  A.S(MD)No.128 of 2014


                     Chinnathambi                                            : Appellant


                                                         Vs.

                     P.Suresh Babu                                           : Respondent

                     PRAYER:- Appeal filed under Section 96 of Civil Procedure Code,
                     against the judgment and decree, dated 25.04.2014 made in O.S.No.121
                     of 2012 on the file of the I Additional District Court (PCR),
                     Tiruchirappalli.


                                             For Appellant : No Appearance

                                             For Respondent : Mr.P.Thiagarajan


                                                   JUDGMENT

The Appeal has been filed under Section 96 of Civil Procedure

Code, challenging the judgment and decree, dated 25.04.2014 made in

https://www.mhc.tn.gov.in/judis A.S(MD)No.128 of 2014

O.S.No.121 of 2012 on the file of the I Additional District Court (PCR),

Tiruchirappalli.

2. When the matter was taken up for hearing on 30.09.2022, there

was no representation for the appellant and hence, the matter was ordered

to be posted under the caption 'for dismissal'. Even today, there is no

representation for the appellant. Hence, this Appeal is dismissed for

default. No costs.

18.10.2022

Index : Yes : No Internet : Yes : No das To,

1. I Additional District Judge (PCR), Tiruchirappalli.

2.The Record Keeper, Vernacular Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis A.S(MD)No.128 of 2014

K.MURALI SHANKAR,J.

das

A.S(MD)No.128 of 2014

18.10.2022

https://www.mhc.tn.gov.in/judis

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter