K.Saminathan vs S.Gokila
2022 Latest Caselaw 16487 Mad

                                                                                 CRL.R.C.No.278 of 2018

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 17.10.2022

                                                         CORAM:

                             THE HONOURABLE MR.JUSTICE G.K.ILANTHIRAIYAN

                                               CRL.R.C.No.278 of 2018
                                              and Cr.M.P.No.3145 of 2018

                K.Saminathan                                                        ... Petitioner

                                                          Vs.
                S.Gokila                                                            ... Respondent

                Prayer: The Criminal Revision case filed under Section 397 r/w 401 of Cr.P.C.
                praying to set aside the judgment and decree dated 25.10.2017 passed by the
                learned XV Metropolitan Magistrate, George Town, Chennai, in DVC.No.28
                of 2016.


                                        For Petitioner     : Mr.M.Manivasagam
                                                             for M/S.Manivasagam Associates

                                        For Respondent     : Mr.P.K.Murali


                                                     ORDER

The learned counsel appearing for the petitioner seeks permission of this

Court to withdraw this petition and he has also made an endorsement in the

Court bundle, today, to that effect.

https://www.mhc.tn.gov.in/judis

CRL.R.C.No.278 of 2018

2. In view of the endorsement made by the learned counsel for the

petitioner, this Criminal Revision case is dismissed as withdrawn.

17.10.2022 ata Index : Yes / No Speaking / Non Speaking order

To

The XV Metropolitan Magistrate, George Town, Chennai.

https://www.mhc.tn.gov.in/judis

CRL.R.C.No.278 of 2018

G.K.ILANTHIRAIYAN, J.

ata

Crl.R.C.No.278 of 2018

17.10.2022

https://www.mhc.tn.gov.in/judis