G.Sampath vs The Commandant
2022 Latest Caselaw 16426 Mad

                                                                       Review Petition No.38 of 2021

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED 14.10.2022

                                                         CORAM

                                     THE HONOURABLE Mr.JUSTICE P.N.PRAKASH
                                                          AND
                                  THE HONOURABLE Mr.JUSTICE RMT.TEEKAA RAMAN

                                           Review Application No.38 of 2021


                     G.Sampath                                                  Petitioner
                                                          Vs.
                     1.The Commandant
                     Regimental Centre
                     Avadi, Chennai

                     2.The Deputy Inspector General of Police
                     Armed Police
                     Chennai 600 010

                     3.The Inspector General of Police
                     Armed Police
                     Chennai 600 010

                     4.The Director General of Police
                     Chennai 600 002

                     5.The Secretary to Government
                     Home Department (Pol.9)
                     Fort St. George
                     Chennai 600 009                                             Respondents

                     1/4


https://www.mhc.tn.gov.in/judis
                                                                                Review Petition No.38 of 2021

                                  Review Petition filed under Order XLVII Rule 1 read with Section 114
                     of CPC to review the judgment dated 18.12.2017 passed by this Court in
                     W.A.No.313 of 2015.


                                             For Petitioner : Mr.K.S.Govinda Prasad


                                                        JUDGMENT

[Delivered by P.N.PRAKASH, J.]

We find no error on the face of the record for entertaining this review

application. Hence, this review application is dismissed. No costs.

[P.N.P., J.] [T.K.R., J.] 14.10.2022 gya

https://www.mhc.tn.gov.in/judis Review Petition No.38 of 2021

To

1.The Commandant Regimental Centre Avadi, Chennai

2.The Deputy Inspector General of Police Armed Police Chennai 600 010

3.The Inspector General of Police Armed Police Chennai 600 010

4.The Director General of Police Chennai 600 002

5.The Secretary to Government Home Department (Pol.9) Fort St. George Chennai 600 009

https://www.mhc.tn.gov.in/judis Review Petition No.38 of 2021

P.N.PRAKASH, J.

AND RMT.TEEKAA RAMAN, J.

gya

Review Application No.38 of 2021

14.10.2022

https://www.mhc.tn.gov.in/judis