Mythili vs The Collector
2022 Latest Caselaw 16312 Mad

                                                                                 W.P. No.27378 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED : 13.10.2022

                                                         CORAM

                                  THE HONOURABLE MR. JUSTICE M.DHANDAPANI

                                                   W.P. No.27378 of 2022

                     Mythili                                                   .. Petitioner
                                                           Vs.

                     1. The Collector,
                        Ranipet District,
                        Ranipet.

                     2. The Tahsildar,
                        Arakkonam Taluk,
                        Ranipet District.                                .. Respondents
                     Petition filed under Article 226 of the Constitution of India, for issuance of
                     Writs of Mandamus directing the second respondent to pass orders on the
                     petitioner's application dated 28.12.2017 seeking for subdivision and transfer
                     of patta in respect of the petitioner's property bearing plot Nos.7, 8 and 9
                     comprised in S.No.524/3A2, Green park Avenue, Vadamambakkam Village,
                     Arakkonam Taluk in the light of Judgment of this Hon'ble court made in
                     A.S.No.108 of 1991 dated 26.11.2001 and pass orders.
                                  For Petitioner       : Mr. G. Jeremiah

                                  For Respondents      : Mr. U. Bharanidharan, AGP



                                                             1


https://www.mhc.tn.gov.in/judis
                                                                                    W.P. No.27378 of 2022



                                                        ORDER

The case of the petitioner is that he purchased the property bearing

plot Nos.7, 8 and 9 comprised in S.No.524/3A2, Green park Avenue,

Vadamambakkam Village, Arakkonam Taluk covered under the sale deed in

Doc. No.2799/2016 dated 23.06.2016. From the date of purchase, the

petitioner is in possession and enjoyment of the property. Subsequent to

purchase of the above property, the petitioner had applied for issuance of

separate patta after due sub division through online application on 28.12.2017

along with necessary fees, but the same is not considered so far. Without

having no other option, the petitioner has filed the present writ petition before

this Court seeking an alternative remedy.

2. The learned counsel for the petitioner submitted that this Court

may issue a direction to the respondents to consider the representation made

by the petitioner within the stipulated time as fixed by this Court.

https://www.mhc.tn.gov.in/judis W.P. No.27378 of 2022

3. Heard the learned counsel for the petitioner as well as the

learned Additional Government Pleader and perused the materials available

on record.

4. Considering the facts and circumstances of the case and the

limited request made by the petitioner, this Court direct respondents to

consider the representation dated 28.12.2017 made by the petitioner and pass

orders on merits and in accordance with law within the stipulated time as

fixed by this Court.

5. With the above observation, the writ petition is disposed of.

There shall be no order as to costs.

                                                                                        13.10.2022

                     smn
                     Index     : Yes/No
                     Internet : Yes/No
                     To
                     1. The Collector,
                        Ranipet District,
                        Ranipet.
                     2. The Tahsildar,
                        Arakkonam Taluk,

https://www.mhc.tn.gov.in/judis W.P. No.27378 of 2022

Ranipet District.

M.DHANDAPANI, J.

smn

W.P. No.27378 of 2022

13.10.2022

https://www.mhc.tn.gov.in/judis