M/S.Joy Alukkas Traders (India) ... vs S.Rajan
2022 Latest Caselaw 16305 Mad

                                                                        Rev.Aplc(MD) No.6/2020


                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 13.10.2022
                                                     CORAM:
                                  THE HONOURABLE Mrs. JUSTICE J.NISHA BANU
                                                       AND
                           THE HONOURABLE Mr. JUSTICE N.ANAND VENKATESH

                                           Rev.Aplc.(MD)No.6 of 2020


                     1.M/s.Joy Alukkas Traders (India) P. Ltd.,
                       Marine Drive,
                       Kochi, Kerala

                     2.M/s.Joy Alukkas Traders (India) P. Ltd.,
                       Through its Managing Director,
                       Marine Drive,
                       Kochi
                       Kerala.

                     3.M/s.Joy Alukkas Traders (India) P. Ltd.,
                       Through its Executive Directo,
                       Marine Drive, Kochi
                       Kerala.

                     4.M/s.Joy Alukkas Traders (India) P. Ltd.,
                       Through its Branch Manager,
                       Madurai Branch,
                       107 Nethaji Road,
                       Madurai.                                    : Petitioners

                                                        Vs.



                     1/3

https://www.mhc.tn.gov.in/judis
                                                                               Rev.Aplc(MD) No.6/2020


                     S.Rajan                                                    : Respondent

                     PRAYER: Review petitions are filed under Order XLVII Rule 1 and 2
                     r/w Section 114 of the Code of Civil Procedure to review the judgment
                     passed in CMP(MD) No.9062 of 2019 dated 28.11.2019.


                                       For Petitioner    : Mr.S.Anand Chandrasekar
                                       For Respondent    : Mr.G.Aravinthan

                                                         ORDER

(Order of the Court was made by N.ANAND VENKATESH, J.)

By virtue of the order passed in the appeal in A.S.No.177/2019

dated 13.10.2022, this Review application stands closed. No costs.

[J.N.B., J.] & [N.A.V., J.] 13.10.2022

Index : Yes/No Internet : Yes RR

https://www.mhc.tn.gov.in/judis Rev.Aplc(MD) No.6/2020

J.NISHA BANU, J AND N.ANAND VENKATESH, J

RR

Order made in Rev.Aplc.(MD)No.6 of 2020

13.10.2022

https://www.mhc.tn.gov.in/judis