M.Keerthi Krishnan vs D.S.Monika
2022 Latest Caselaw 16257 Mad

                                                                          C.M.A.No.2157 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 12.10.2022

                                                        CORAM:

                                   THE HONOURABLE MS.JUSTICE V.M.VELUMANI
                                                    and
                                  THE HONOURABLE MR.JUSTICE SUNDER MOHAN


                                              C.M.A.No.2157 of 2022
                                            and C.M.P.No.16774 of 2022


                  M.Keerthi Krishnan                                       ... Appellant


                                                         Vs.


                  D.S.Monika                                              ... Respondent


                  Prayer: This Civil Miscellaneous Appeal is filed under Section 19 of the

                  Family Courts Act, 1984, against the fair and decreetal order dated

                  28.03.2022 made in I.A.No.1 of 2020 in F.C.O.P.No.437 of 2017 on the file

                  of the Family Court, Salem.

                                        For Appellant     : Mr.R.Nalliyappan

                                                  JUDGMENT

https://www.mhc.tn.gov.in/judis C.M.A.No.2157 of 2022

[Judgment of the Court was delivered by V.M.VELUMANI,J.]

The learned counsel appearing for the appellant submitted that the

matter has been settled out of Court and hence, seeks permission of this Court

to withdraw this Civil Miscellaneous Appeal and he has also made an

endorsement to that effect.

2.Recording the above submission and endorsement made by the

learned counsel appearing for the appellant, the Civil Miscellaneous Appeal

is dismissed as withdrawn. No costs. Consequently, connected Miscellaneous

Petition is closed.

(V.M.V., J) (S.M., J) 12.10.2022

Index : Yes / No kj

https://www.mhc.tn.gov.in/judis C.M.A.No.2157 of 2022

To

1.The Judge Family Court, Salem.

2.The Section Officer, VR Section, High Court, Madras.

https://www.mhc.tn.gov.in/judis C.M.A.No.2157 of 2022

V.M.VELUMANI,J.

and SUNDER MOHAN,J.

(kj)

C.M.A.No.2157 of 2022 and C.M.P.No.16774 of 2022

12.10.2022

https://www.mhc.tn.gov.in/judis