The Director Of Elementary ... vs Devakirubai
2022 Latest Caselaw 16246 Mad

                                                   C.M.P(MD)No.2603 of 2020 in Rev.Aplc(MD) No.SR3235 of 2019


                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 12.10.2022

                                                    CORAM:
                             THE HONOURABLE MRS.JUSTICE J.NISHA BANU
                                              AND
                           THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                           C.M.P(MD)No.2603 of 2020
                                                      in
                                         Rev.Aplc(MD)No.SR3235 of 2019

                1. The Director of Elementary Education,
                Chennai.

                2. The District Elementary Educational Officer,
                Thirunelveli, Thirunelveli District.

                3. The Additional Assistant Elementary
                  Educational Officer,
                Nanguneri,
                Thirunelveli District.
                                                                                : Petitioners/Petitioners

                                                         Vs

                1. Devakirubai,

                2. The Correspondent,
                CMS Eva School,
                Alwarneri Pastorate,
                At Panankulam,
                Thirunelveli District.
                Madurai District
                                                                          : Respondents/Respondents
                Prayer in C.M.P(MD)No.2603 of 2020:             Miscellaneous Petition filed under
                Section 5 of the Limitation Act, praying to condone the delay of 1271 days in

https://www.mhc.tn.gov.in/judis
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                                                         C.M.P(MD)No.2603 of 2020 in Rev.Aplc(MD) No.SR3235 of 2019


                filing the above Review Application.


                Prayer in Review Application.(MD) No.SR3235 of 2019: Review Application
                filed under Order 47 Rule 1 of C.P.C., praying to review the judgment made in
                W.A.(MD)No.722 of 2015 dated 02.07.2015.


                                    For Petitioners   : Mr.D.Sasikumar,
                                                        Additional Government Pleader
                                                           ORDER

J. NISHA BANU, J.

AND N. ANAND VENKATESH, J.

The above Miscellaneous Petition is filed to condone the delay of 1271

days in filing the above Review Application(MD)No.SR3235 of 2019.

2.Considering the nature of the judgment made in the writ appeal on

02.07.2015, we do not find anything to survive in this petition at this length of

time and accordingly, the petition is rejected. Consequently, connected Review

Application(MD)No.SR3235 of 2019 is closed.

[J.N.B., J.] & [N.A.V., J.] 12.10.2022 Index : Yes / No RM

https://www.mhc.tn.gov.in/judis Page 2/4 C.M.P(MD)No.2603 of 2020 in Rev.Aplc(MD) No.SR3235 of 2019

To:

1. The Director of Elementary Education, Chennai.

2. The District Elementary Educational Officer, Thirunelveli, Thirunelveli District.

3. The Additional Assistant Elementary Educational Officer, Nanguneri, Thirunelveli District.

https://www.mhc.tn.gov.in/judis Page 3/4 C.M.P(MD)No.2603 of 2020 in Rev.Aplc(MD) No.SR3235 of 2019

J.NISHA BANU, J.

AND N.ANAND VENKATESH, J.

RM

C.M.P(MD)No.2603 of 2020 in Rev.Aplc(MD)No.SR3235 of 2019

12.10.2022

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