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The Commissioner Of Agriculture vs A.Ramasamy
2022 Latest Caselaw 16215 Mad

Citation : 2022 Latest Caselaw 16215 Mad
Judgement Date : 12 October, 2022

Madras High Court
The Commissioner Of Agriculture vs A.Ramasamy on 12 October, 2022
                                                        M.P(MD)No.1 of 2015 in Rev.Aplc(MD) No.SR46443 of 2015


                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED: 12.10.2022

                                                       CORAM:
                             THE HONOURABLE MRS.JUSTICE J.NISHA BANU
                                              AND
                           THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                           M.P(MD)No.1 of 2015
                                                    in
                                      Rev.Aplc(MD)No.SR46443 of 2015

                1.The Commissioner of Agriculture,
                Chepauk,Chennai-5.

                2.The Joint Director of Agriculture,
                Melkanmai Street,
                Tallakulam, Madurai - 2.

                3.The Secretary to Government,
                Agriculture Department,
                Secretariat, Chennai - 9.
                                                                                             ... Petitioners
                                                        Vs.

                1.A.Ramasamy

                2.The Accountant General,
                Teynampet, Chennai.
                                                                                           ...Respondents

                Prayer in M.P(MD)No.1 of 2015: Miscellaneous Petition filed under Section 5
                of the Limitation Act, praying to condone the delay of 777 days in filing the above
                Review Application.


                Prayer in Review Application.(MD) No.SR46443 of 2015: Review Application
https://www.mhc.tn.gov.in/judis
                Page 1/4
                                                           M.P(MD)No.1 of 2015 in Rev.Aplc(MD) No.SR46443 of 2015


                filed under Order 47 Rule 1 of C.P.C., praying to review the judgment made in
                W.A.(MD)No.791 of 2013 dated 29.07.2013


                                    For Petitioners : Mr.D.Sasikumar,
                                                      Additional Government Pleader\
                                    For Respondents : No Appearance
                                                          ORDER

J. NISHA BANU, J.

AND N. ANAND VENKATESH, J.

The above Miscellaneous Petition is filed to condone the delay of 777 days

in filing the above Review Application(MD)No.SR46443 of 2015.

2.Considering the nature of the judgment made in the writ appeal on

29.07.2013, we do not find anything to survive in this petition at this length of

time and accordingly, the petition is rejected. Consequently, connected Review

Application(MD)No.SR46443 of 2015 is closed.

[J.N.B., J.] & [N.A.V., J.] 12.10.2022 Index : Yes / No RM

https://www.mhc.tn.gov.in/judis Page 2/4 M.P(MD)No.1 of 2015 in Rev.Aplc(MD) No.SR46443 of 2015

To:

1.The Commissioner of Agriculture, Chepauk,Chennai-5.

2.The Joint Director of Agriculture, Melkanmai Street, Tallakulam, Madurai - 2.

3.The Secretary to Government, Agriculture Department, Secretariat, Chennai - 9.

https://www.mhc.tn.gov.in/judis Page 3/4 M.P(MD)No.1 of 2015 in Rev.Aplc(MD) No.SR46443 of 2015

J.NISHA BANU, J.

AND N.ANAND VENKATESH, J.

RM

M.P(MD)No.1 of 2015 in Rev.Aplc(MD)No.SR46443 of 2015

12.10.2022

https://www.mhc.tn.gov.in/judis Page 4/4

 
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