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The Chairman Tancem/Additional vs P.Radhakrishnan
2022 Latest Caselaw 16206 Mad

Citation : 2022 Latest Caselaw 16206 Mad
Judgement Date : 12 October, 2022

Madras High Court
The Chairman Tancem/Additional vs P.Radhakrishnan on 12 October, 2022
                                                                         CMP(MD) No.8806 of 2021 in
                                                                         WA (MD)No.SR14184 of 2019


                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 12.10.2022

                                                     CORAM

                                    THE HON'BLE MRS JUSTICE J. NISHA BANU
                                                     AND
                                  THE HON'BLE MR JUSTICE N. ANAND VENKATESH

                                            CMP(MD) No.8806 of 2021 in
                                            WA (MD)No.SR14184 of 2019


                     1.The Chairman TANCEM/Additional
                           Chief Secretary to Government
                       Industries (MID 2) Department
                       Secretariat, Fort St. George,
                       Chennai.

                     2.The Managing Director,
                       Tamil Nadu Cements Corporation Ltd.,
                       LLA Building, II Floor
                       735 Anna Salai, Chennai 2

                     3.The Deputy General Manager,
                       Tamil Nadu Cements Corporation Ltd.,
                       A Government of Tamil Nadu Undertaking
                       Alangulam Works, Tamilnadu Cements
                       PO 626, Via Rajapalayam, Virudhunagar              .. Petitioners/
                                                                          Appellants

                                                       Vs.

                     P.Radhakrishnan                                      .. Respondent



                     Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                                   CMP(MD) No.8806 of 2021 in
                                                                                   WA (MD)No.SR14184 of 2019


                     Prayer in CMP No.8806/2021: Petition is filed under Section 5 of the
                     Limitation Act to condone the delay of 18 days in filing the writ appeal
                     against the order dated 08.02.2019 in W.P.(MD) No.2834 of 2019.


                     Prayer : Appeal is filed under Clause 15 of Letters Patent against the order
                     dated 08.02.2019 in WP (MD) No.2834 of 2019.
                                          For appellants       : Mr.A.Sivaji
                                          For respondent       : Mrs.Chamundi Bose

                                                           JUDGMENT

J. NISHA BANU,J.

and N. ANAND VENKATESH,J.

This petition has been filed to condone the delay of 18 days in filing

the writ appeal.

2. We carefully considered the order passed by the learned Single

Judge, wherein, only a direction has been issued to the third respondent to

consider the representation made by the writ petitioner and hence, we do

not find any merits in the main writ appeal itself.

https://www.mhc.tn.gov.in/judis CMP(MD) No.8806 of 2021 in WA (MD)No.SR14184 of 2019

3. In view of the above, this petition is dismissed. Consequently, the

Writ Appeal stands rejected at the SR stage itself. No costs.

(J.N.B.,J.) (N.A.V.,J.) 12.10.2022 Internet : Yes RR

To

1.The Chairman TANCEM/Additional Chief Secretary to Government Industries (MID 2) Department Secretariat, Fort St. George, Chennai.

2.The Managing Director, Tamil Nadu Cements Corporation Ltd., LLA Building, II Floor 735 Anna Salai, Chennai 2

3.The Deputy General Manager, Tamil Nadu Cements Corporation Ltd., A Government of Tamil Nadu Undertaking Alangulam Works, Tamilnadu Cements PO 626, Via Rajapalayam Virudhunagar

https://www.mhc.tn.gov.in/judis CMP(MD) No.8806 of 2021 in WA (MD)No.SR14184 of 2019

J. NISHA BANU,J.

and N. ANAND VENKATESH,J.

RR

CMP(MD) No.8806 of 2021 in WA (MD)No.SR14184 of 2019

12.10.2022

https://www.mhc.tn.gov.in/judis

 
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