The Management vs The Presiding Officer
2022 Latest Caselaw 16012 Mad

                                                               1

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                       DATE: 10.10.2022

                                                           CORAM:

                                    THE HONOURABLE MR. JUSTICE R.SUBRAMANIAN
                                                      AND
                                   THE HONOURABLE MR. JUSTICE K.KUMARESH BABU

                                                     W.A.No.1761 of 2019
                                                             and
                                                    C.M.P.No.11934 of 2019

                     The Management,
                     S.2709, B.Odaiyur Primary Agricultural
                     Co-operative Bank Ltd.,
                     Uluthoor, Thalaikulam Post,
                     Chidambaram taluk,
                     Cuddalore District.                                    ... Appellant

                                                              Vs.

                     1. The Presiding Officer,
                        Labour Court,
                        Cuddalore District.

                     2. Manimegalai,
                        D/o R.Thangaraju,
                        Uluthoor, Thalaikulam Post,
                        Chidambaram taluk,
                        Cuddalore District.                                   ... Respondents

                                  Appeal filed under Clause 15 of Letters Patent against the order of
                     this Court dated 22.07.2011 made in W.P.No.13009 of 2003




https://www.mhc.tn.gov.in/judis
                                                               2

                                  For Appellant            :: No appearance

                                  For Respondents               :: R1-Court
                                                             Mr.S.Balasubramanian for R2


                                                       JUDGMENT

(Judgment of the Court was delivered by R.SUBRAMANIAN,J.)

Since there was no appearance for the appellant on 27.09.2022, the

matter was directed to be posted today under the caption 'for dismissal'.

Even today, none appeared for the appellant. Hence, this Writ Appeal is

dismissed for non-prosecution. No costs. Consequently, connected

miscellaneous petition is closed.

(R.S.M.,J.) (K.B.,J.) 10.10.2022 Index:Yes/No vsi

https://www.mhc.tn.gov.in/judis

R.SUBRAMANIAN,J.

& K.KUMARESH BABU,J.

Vsi

W.A.No.1761 of 2019

10.10.2022

https://www.mhc.tn.gov.in/judis