Paneerselvam vs Shobia Jyothibai
2022 Latest Caselaw 17541 Mad

                                                                               Cont.P.(MD)No.240 of 2022



                            BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED: 10.11.2022

                                                       CORAM

                        THE HONOURABLE MRS.JUSTICE V.BHAVANI SUBBAROYAN

                                               Cont.P(MD).No.240 of 2022
                                                          in
                                               W.P(MD).No.9244 of 2021

                Paneerselvam                                       ... Petitioner/Petitioner

                                                      Vs.
                1.Shobia Jyothibai
                  The Assistant Ground Rent Project Officer,
                  Land Survey and Records Director Office,
                  Chepak, Chennai.

                2.R.Karthik,
                  The Special Tahsildar,
                  Ground Rent Scheme,
                  District Collector Office,
                  Sivagangai.                                 ...Contemnors/ Respondents

                PRAYER: Petition filed under Section 11 of the Contempt of Courts Act, to
                initiate contempt proceedings against the contemnors for having deliberately,
                wilfully flouted the judgment dated 04.06.2021 in W.P.(MD)No.9244 of 2021.


                                  For Petitioner     : Mr.K.K.Maheshraja
                                  For Respondent     : Mr.S.Kameswaran
                                                         Government Advocate




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https://www.mhc.tn.gov.in/judis
                                                                                  Cont.P.(MD)No.240 of 2022




                                                       ORDER

When the matter was taken up for hearing, the learned Government

Advocate submitted that the order of this Court, dated 04.06.2021 made in W.P.

(MD)No.9244 of 2021 has been complied with. He has also produced the

proceedings of the Tahasildar in Na.Ka.2/3295/2021, dated 16.09.2022.

2.Recording the aforesaid submission, this Contempt Petition is closed.

10.11.2022 Index : Yes / No Internet : Yes / No

ta

To

1.Shobia Jyothibai The Assistant Ground Rent Project Officer, Land Survey and Records Director Office, Chepak, Chennai.

2.R.Karthik, The Special Tahsildar, Ground Rent Scheme, District Collector Office, Sivagangai.

https://www.mhc.tn.gov.in/judis Cont.P.(MD)No.240 of 2022

V.BHAVANI SUBBAROYAN,J.,

ta

Cont.P(MD).No.240 of 2022 in W.P(MD).No.9244 of 2021

10.11.2022

https://www.mhc.tn.gov.in/judis