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M/S.Swami Green Energy Private ... vs The Chairman
2022 Latest Caselaw 9298 Mad

Citation : 2022 Latest Caselaw 9298 Mad
Judgement Date : 12 May, 2022

Madras High Court
M/S.Swami Green Energy Private ... vs The Chairman on 12 May, 2022
                                                                             W.P.No.12755 of 2022

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED : 12.05.2022

                                                    CORAM

                   THE HONOURABLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY

                                              W.P.No.12755 of 2022
                                                      and
                                             W.M.P.No.12213 of 2022

                 M/s.Swami Green Energy Private Limited,
                 Represented by its Authorised Signatory,
                 Mr.Ramesh Kumaran Duraisamy,
                 No.78, Valliappagoundenvalasu, Thurambadi,
                 Nathapalayam (PO), Mulanur,
                 Tiruppur - 638 106.                                         ... Petitioner

                                                      Vs

                 1.The Chairman,
                   TANGEDCO,
                   144, Anna Salai, Chennai – 600 002.

                 2.The Chief Engineer, NCES,
                   TANGEDCO,
                   2nd Floor, 144, Anna Salai, Chennai – 600 002.

                 3.The Superintending Engineer,
                   TANGEDCO, Coimbatore EDC, Coimbatore.

                 4.The Superintending Engineer,
                   TANGEDCO, Dindigul EDC, Dindigul.                       ... Respondents


                 Prayer: Writ Petition is filed under Article 226 of the Constitution of India
                 praying for the issuance of a Writ of Mandamus, to direct the respondents for

https://www.mhc.tn.gov.in/judis

                 1/4
                                                                                    W.P.No.12755 of 2022

                 the termination of the Energy Purchase Agreement in WF HT SC
                 No.039224391758,         WF     HT     SC   No.039224391788,        WF     HT      SC
                 No.039224391789, WF HT SC No.039224391809 and WF HT SC
                 No.039224320297 all dated 14.03.2022 and to execute Energy Wheeling
                 Agreement for Captive Consumption as per the request made by the petitioner.


                                       For Petitioner    : Mr.N.Santhosh Nagarajan

                                       For Respondents : Mr.Abul Kalam
                                                        Standing Counsel (TNEB)

                                                        ORDER

The petitioner seeks a direction for the termination of the Energy

Purchase Agreement entered into with the respondents and to migrate to an

Energy Wheeling Agreement.

2. Learned counsel for the petitioner states that W.P.No.11456 of 2022

was filed earlier for substantially similar relief and the said writ petition was

allowed, by an order dated 29.04.2022. Since the petitioner herein is similarly

placed, it is stated that the said order squarely applies to this case.

3. Mr.Abul Kalam, learned Standing Counsel (TNEB), accepts notice for

the respondents and concurs that the petitioner's case is covered by the said

judgment.

https://www.mhc.tn.gov.in/judis

W.P.No.12755 of 2022

4. Accordingly, W.P.No.12755 of 2022 is allowed by following the

orders passed in W.P.No.5196 of 2019 batch dated 30.08.2019 and

W.P.No.11456 of 2022 dated 29.04.2022. No costs. Connected miscellaneous

petition is closed.

12.05.2022

Index : Yes/No Internet : Yes/No

kmm

To

1.The Chairman, TANGEDCO, 144, Anna Salai, Chennai – 600 002.

2.The Chief Engineer, NCES, TANGEDCO, 2nd Floor, 144, Anna Salai, Chennai – 600 002.

3.The Superintending Engineer, TANGEDCO, Coimbatore EDC, Coimbatore.

4.The Superintending Engineer, TANGEDCO, Dindigul EDC, Dindigul.

https://www.mhc.tn.gov.in/judis

W.P.No.12755 of 2022

SENTHILKUMAR RAMAMOORTHY,J.

kmm

W.P.No.12755 of 2022 and W.M.P.No.12213 of 2022

12.05.2022

https://www.mhc.tn.gov.in/judis

 
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