A.Pasupathy vs Urumu Dhanalakshmi College
2022 Latest Caselaw 9279 Mad

                                                                                W.A. (MD) No. 420 of 2022



                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 06.05.2022

                                                      CORAM:
                                    THE HONOURABLE MR.JUSTICE T.RAJA
                                                        AND
                     THE HONOURABLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY
                                          W.A. (MD) No. 420 of 2022 and
                                          C.M.P. (MD) No. 4162 of 2022

                     A.Pasupathy                                   .. Appellant / 3rd Respondent

                                                         Vs.
                     1. Urumu Dhanalakshmi College,
                        Represented by its Secretary,
                        Kalki Ramakrishnan,
                        Kattur,
                        Trichy - 620 009.                       .. 1st Respondent / Writ Petitioner

                     2. The Director of Collegiate Education,
                        DPI Campus,
                        College Road,
                        Chennai - 600 006.

                     3. The Regional Joint Director of Collegiate Education,
                        Trichy Region,
                        Trichy - 620 023.        .. 2nd & 3rd Respondents / 1st & 2nd Respondents

                     PRAYER: Writ Appeal filed under clause 15 of Letters Patent, against the
                     order dated 21.04.2022 in W.P. (MD) No. 7515 of 2022.

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                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                               W.A. (MD) No. 420 of 2022



                                            For Appellant      : Mr.T.Lajapathi Roy

                                            For Respondent     : Mr.Ragatheesh Kumar for R1
                                                                 Mr.M.Siddharthan
                                                                 Addl. Govt. Pleader for R2 & R3

                                                        JUDGMENT

[Order of the Court was made by T.RAJA,J.]

The learned counsel appearing for the appellant seeks permission

of this Court to withdraw this appeal and made an endorsement to that

effect.

2. In view of the endorsement made by the learned counsel

appearing for the appellant, this Writ Appeal is dismissed as withdrawn. No

costs. Consequently, connected Miscellaneous Petition is closed.

[T.R.,J.] [D.B.C.,J.]

06.05.2022 Index : Yes / No Speaking Order : Yes / No

vji / AM

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https://www.mhc.tn.gov.in/judis W.A. (MD) No. 420 of 2022

To

1. The Director of Collegiate Education, DPI Campus, College Road, Chennai - 600 006.

2. The Regional Joint Director of Collegiate Education, Trichy Region, Trichy - 620 023.

_________

https://www.mhc.tn.gov.in/judis W.A. (MD) No. 420 of 2022

T.RAJA,J.

AND D.BHARATHA CHAKRAVARTHY,J.

vji / AM

W.A. (MD) No. 420 of 2022 and C.M.P. (MD) No. 4162 of 2022

06.05.2022

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https://www.mhc.tn.gov.in/judis