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Thirunavukkarasu vs K.Viswanathan
2022 Latest Caselaw 4580 Mad

Citation : 2022 Latest Caselaw 4580 Mad
Judgement Date : 8 March, 2022

Madras High Court
Thirunavukkarasu vs K.Viswanathan on 8 March, 2022
                                                                                 S.A.(MD)No.759 of 2010


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED : 08.03.2022

                                                         CORAM

                            THE HONOURABLE MR.JUSTICE G.R.SWAMINATHAN

                                                  S.A.(MD)No.759 of 2010

                Thirunavukkarasu                                     ... Appellant


                                                           Vs.

                1.K.Viswanathan
                2.Muruganatham                                       ... Respondents


                Prayer : Second Appeal filed under Section 100 of Civil Procedure Code,

                against the judgment and decree dated 26.04.2010 in A.S.No.33 of 2009 on the

                file of the Sub Court, Kulithalai, confirming the judgment and decree dated

                04.12.2008 made in O.S.No.130 of 2003 on the file of the District Munsif

                Court, Kulithalai.



                                  For Appellant      : Mr.K.Govindarajan

                                  For Respondents : Mr.S.Kadarkarai for R1




https://www.mhc.tn.gov.in/judis
                1/2
                                                                                 S.A.(MD)No.759 of 2010


                                                                        G.R.SWAMINATHAN, J.

                                                                                                   ias

                                                   JUDGEMENT

The learned counsel for the appellant reports no instructions. Therefore,

the second appeal is dismissed for non-prosecution. No costs.




                                                                            08.03.2022
                Index             : Yes / No
                Internet          : Yes/ No
                ias

                To:

                1.The Sub Court,
                  Kulithalai.

2.The District Munsif Court, Kulithalai.

Copy to:

The Record Keeper, V.R. Section, Madurai Bench of Madras High Court, Madurai.

S.A.(MD)No.759 of 2010

https://www.mhc.tn.gov.in/judis

 
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