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B.Sivakumar vs The Vice Chancellor
2022 Latest Caselaw 4039 Mad

Citation : 2022 Latest Caselaw 4039 Mad
Judgement Date : 2 March, 2022

Madras High Court
B.Sivakumar vs The Vice Chancellor on 2 March, 2022
                                                                        W.A.No.395 of 2022



                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED:     02.03.2022

                                                     CORAM :

                        THE HON'BLE MR.MUNISHWAR NATH BHANDARI, CHIEF JUSTICE
                                                          AND
                                  THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY


                                                W.A.No.395 of 2022

                     B.Sivakumar                                        .. Appellant
                                                     Vs
                     1.The Vice Chancellor,
                       Anna University,
                       Sardar Patel Road,
                       Guindy, Chennai- 600 025.

                     2.The Registrar,
                       Anna University,
                       Sardar Patel Road,
                       Guindy, Chennai- 600 025.

                     3.The Controller of Examinations,
                       Anna University,
                       Sardar Patel Road,
                       Guindy, Chennai- 600 025.

                     4.The Principal,
                       School of Architecture College,
                       Code. 3114 M.Arch. Code.566,
                       Meenakshi College of Engineering,
                       No.12 Vembuli Amman Koil Street,
                       Nesapakkam, K.K. Nagar,
                       Chennai-600 078.                                 .. Respondents


                     ____________
                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                W.A.No.395 of 2022




                     PRAYER: Writ Appeal filed under Clause 15 of the Letters Patent,
                     against the order dated 18.11.2021 in W.P.No.24628 of 2021.


                                      For the Appellant       : Mr.A.J.Mohamed Kassim


                                                          JUDGMENT

(Delivered by the Hon'ble Chief Justice)

Learned counsel for the appellant prays for withdrawal of the

appeal with liberty to approach the competent authority seeking a

vigilance enquiry.

2. In view of the above, the writ appeal is dismissed as

withdrawn with liberty as prayed for. However, it should not be

taken as a direction to the appellant or anyone for vigilance enquiry

in the matter even if the case is not made out. There will be no order

as to costs.

(M.N.B., CJ) (D.B.C., J.) 02.03.2022 Index : Yes/No sasi

____________

https://www.mhc.tn.gov.in/judis W.A.No.395 of 2022

To:

1.The Vice Chancellor, Anna University, Sardar Patel Road, Guindy, Chennai- 600 025.

2.The Registrar, Anna University, Sardar Patel Road, Guindy, Chennai- 600 025.

3.The Controller of Examinations, Anna University, Sardar Patel Road, Guindy, Chennai- 600 025.

____________

https://www.mhc.tn.gov.in/judis W.A.No.395 of 2022

THE HON'BLE CHIEF JUSTICE AND D.BHARATHA CHAKRAVARTHY, J.

(sasi)

W.A.No.395 of 2022

02.03.2022

____________

https://www.mhc.tn.gov.in/judis

 
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