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Icici Lombard General vs Palaniammal @ Sellammal
2022 Latest Caselaw 10364 Mad

Citation : 2022 Latest Caselaw 10364 Mad
Judgement Date : 16 June, 2022

Madras High Court
Icici Lombard General vs Palaniammal @ Sellammal on 16 June, 2022
                                                                      C.M.A.No.Sr105395 of 2015




                            IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                            DATED: 16.06.2022

                                                 CORAM

                                  THE HONOURABLE Ms. JUSTICE P.T. ASHA

                                         C.M.A.No.Sr105395 of 2015



                     ICICI Lombard General
                     Insurance Company Limited
                     Zenith House
                     Keshavrao Khade Marg
                     Mahalaxmi
                     Mumbai – 400 034.                               ...Appellant

                                                    Vs
                     1.Palaniammal @ Sellammal

                     2.Kumaravel

                     3.Vijayavel

                     4.Deivanai @ Saradha

                     Deivanai (Since deceased)

                     1/4



https://www.mhc.tn.gov.in/judis
                                                                                C.M.A.No.Sr105395 of 2015




                     5.Venkatesh                                       ... Respondents

Prayer: Civil Miscellaneous Appeal is filed under Section 173 of the Motor Vehicles Act, 1988, against the Judgement and Decree dated 30.01.2014 in M.C.O.P.No.53 of 2010 on the file of the Motor Accident Claims Tribunal (Subordinate Judge) at Mettur.

For Appellant : Mrs.R.Sree Vidhya

Judgment

The learned counsel for the appellant made an endorsement

withdrawing the appeal. Recording the above, the application is

dismissed as withdrawn. No costs.

16.06.2022

kan Index : Yes/No Speaking order/non-speaking order

https://www.mhc.tn.gov.in/judis C.M.A.No.Sr105395 of 2015

To,

The Motor Accident Claims Tribunal (Subordinate Judge) Mettur

https://www.mhc.tn.gov.in/judis C.M.A.No.Sr105395 of 2015

P.T.ASHA, J.,

kan

C.M.A.No.Sr105395 of 2015

16.06.2022

https://www.mhc.tn.gov.in/judis

 
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