S.Palanisamy vs N.Selvaraj
2022 Latest Caselaw 266 Mad

                                                                                      AS.No.549/2019


                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 05.01.2022

                                                         CORAM:

                                    THE HONOURABLE MR.JUSTICE S.S.SUNDAR

                                                      AS.No.549/2019

                                                      [Virtual Mode]

                    S.Palanisamy                                          .. Appellant/Defendant

                                                            Vs.


                    N.Selvaraj                                             .. Respondent/Plaintiff

                    Prayer:- Appeal Suit filed under Section 96 r/w Order 41 of the Code of
                    Civil Procedure to set aside the judgment and decree as ordered dated
                    19.11.2018 in O.S.No.408/2014, by the learned IV Additional District and
                    Sessions Judge, Coimbatore.

                                      For Appellant               :   No appearance

                                                  JUDGMENT

1) When the appeal was listed earlier on 04.01.2022 there was no

representation for the appellant. Hence this Court is directed the

Registry to list the matter under the caption “For Dismissal”today.

https://www.mhc.tn.gov.in/judis 1/3 AS.No.549/2019

2) Even though, the appeal is listed under the caption “For Dismissal”

today, there is no representation for the appellant. Hence, this Court

is left with no other option except to dismiss the appeal for non-

prosecution.

3) In the result, the Appeal Suit stands dismissed for Non-Prosecution.

05.01.2022 cda Internet : Yes

To

The IV Additional District and Sessions Judge, Coimbatore.

https://www.mhc.tn.gov.in/judis 2/3 AS.No.549/2019

S.S.SUNDAR, J.,

cda

AS.No.549/2019

05.01.2022

https://www.mhc.tn.gov.in/judis 3/3