Ambika Cotton Mills Limited Unit – ... vs The Assistant Commissioner Of
2022 Latest Caselaw 18231 Mad

                                                                     W.A.(MD)Nos.1319 & 1320 of 2022


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 16.12.2022

                                                     CORAM:

                                  THE HONOURABLE MR.JUSTICE D.KRISHNAKUMAR
                                                       and
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                          W.A.(MD)Nos.1319 & 1320 of 2022
                                                       and
                                        C.M.P.(MD)Nos.10265 & 10266 of 2022


                 Ambika Cotton Mills Limited Unit – II,
                 Kanniyapuram P.O.,
                 Dindigul Taluk and District – 624 308,
                 Rep. by its Chairman and Managing Director,
                 P.V.Chandran                                             ... Appellant in
                                                                              both W.As.

                                                        Vs.

                 1.The Assistant Commissioner of
                    Central Excise, Dindigul – I Division,
                   30, Mengles Road,
                   Dindigul – 624 001.

                 2.The Development Commissioner,
                   Madras Export Processing Zone,

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                 Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                        W.A.(MD)Nos.1319 & 1320 of 2022


                    Administrative Office Building,
                    National Highways,
                    45, Tambaram, Chennai – 600 045.                         ... Respondents in
                                                                                 both W.As.


                 COMMON PRAYER : Appeals filed under Clause 15 of the Letters Patent
                 against the order dated 06.12.2013, made in W.P.(MD)Nos.8104 & 8105 of
                 2008.


                                  For Appellant    :       Mr.RM.Loganathan
                                  (In both W.As)

                                  For Respondents :       Mr.R.Nandha Kumar,
                                  (In both W.As)          Sr. Panel Counsel for Central Govt. for R1
                                                       Mr.M.Karthikeya Venkitachalapathy for R2



                                               COMMON JUDGMENT

                         [Judgment of the Court was delivered by D.KRISHNAKUMAR, J.]


                           The learned counsel appearing for the appellant in both the Writ Appeals

                 has circulated a letter, dated 14.12.2022, to the Registry, seeking permission of

                 this Court to withdraw these Writ Appeals.




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https://www.mhc.tn.gov.in/judis
                                                                       W.A.(MD)Nos.1319 & 1320 of 2022


                           2. Recording the same, these Writ Appeals are dismissed as withdrawn.

                 No costs. Consequently, connected miscellaneous petitions are closed.




                                                        [D.K.K., J.]        [R.V., J.]
                                                               16.12.2022
                 Index : Yes / No
                 Internet : Yes / No
                 vsm

                 Note: Issue order copy on 19.12.2022.


                 To

                 1.The Assistant Commissioner of
                    Central Excise, Dindigul – I Division,
                   30, Mengles Road,
                   Dindigul – 624 001.

                 2.The Development Commissioner,
                   Madras Export Processing Zone,
                   Administrative Office Building,
                   National Highways,
                   45, Tambaram, Chennai – 600 045.




                 ____________
                 Page 3 of 4



https://www.mhc.tn.gov.in/judis
                                        W.A.(MD)Nos.1319 & 1320 of 2022


                                          D.KRISHNAKUMAR, J.

and R.VIJAYAKUMAR, J.

vsm

W.A.(MD)Nos.1319 & 1320 of 2022

16.12.2022

____________

https://www.mhc.tn.gov.in/judis