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Take Solutions Limited vs Patrick Bance
2022 Latest Caselaw 14269 Mad

Citation : 2022 Latest Caselaw 14269 Mad
Judgement Date : 10 August, 2022

Madras High Court
Take Solutions Limited vs Patrick Bance on 10 August, 2022
                                                                            O.S.A.Nos.29 to 33 of 2022

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED: 10.08.2022

                                                       CORAM :

                                   THE HON'BLE MR. JUSTICE M.DURAISWAMY
                                                    AND
                                   THE HON'BLE MR.JUSTICE SUNDER MOHAN

                                               O.S.A.Nos.29 to 33 of 2022
                                  and C.M.P.Nos.3510, 3512, 3514, 3513 & 3515 of 2022,
                                         5976, 5979, 5966, 5967 & 5983 of 2022

                   TAKE Solutions Limited,
                   No.27, Tank Bund Road,
                   Nungambakkam,
                   Chennai – 600 034, India                            .. Appellant in all OSAs

                                                          Vs.

                   1.Patrick Bance
                     rep by Power of Attorney
                     J.Pranav Reddy
                   2.Srinivasan Harikesavanallur Ramani
                   3.Venkatesan Vedamirthan
                   4.M.Alagar
                   5.Indus Ind Bank Ltd.,
                     having registered officer at
                     # 2401, General Thimmaya Road (Cantonment),
                     Pune – 411 001.
                     also at New No.34, Old No.115-116,
                     G.N.Chetty Road, Chennai – 600 017
                     rep by its Authorized Signatory
                     Aravind Vaidyanathan

                  Page 1/4
https://www.mhc.tn.gov.in/judis
                                                                            O.S.A.Nos.29 to 33 of 2022

                   6.Axis Bank Ltd.,
                     Gift City IBU, Unit 403, 4th Floor,
                     Hiranandani Signature, 13-B, Zone – 1,
                     Gift SEZ, Gift City,
                     Gandhinagar, Gujarat – 382 355, India
                     having office at
                     No.3, Club House Road,
                     Mount Road, Chennai – 600 002
                     rep by its Authorized Signator
                     S.Balachandran                                  .. Respondents in all OSAs
                             Appeals filed under Section 13(i) of the Commercial Courts Act
                   against the common order dated 29.11.2021 made in O.A.Nos.674, 671,
                   673, 669 & 670 of 2021 in C.S.No.322 of 2021 filed under Order IV Rule 1
                   Original Side Rules and Order VII Rule 1 of the Code of Civil Procedure
                   1908.
                             For Appellant       : Mr.P.S.Raman, Senior Counsel
                             (in all OSAs)         for Mr.S.Sashidhar

                             For Respondents     : Mr.AR.L.Sundaresan, Senior Counsel
                             (in all OSAs)         for M/s.BFS Legal (R1)

                                             COMMON JUDGMENT
                                  (JUDGMENT WAS MADE BY M.DURAISWAMY, J.)

                             Mr.P.S.Raman, learned senior counsel appearing for the appellant in

                   the above Original Side Appeals submitted the relief sought for in the

                   appeals have become infructuous, hence, the appellant may be permitted to

                   withdraw the appeals. The learned counsel on record also made an

                   endorsement to that effect.


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                                                                           O.S.A.Nos.29 to 33 of 2022




                             2.In view of the same, the Original Side Appeals are dismissed as

                   withdrawn. No costs. Consequently, the connected miscellaneous petitions

                   are closed.




                   Index          : Yes/No                      [M.D., J.] [S.M., J.]
                   va                                                   10.08.2022




                  Page 3/4
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                                               O.S.A.Nos.29 to 33 of 2022



                                    M.DURAISWAMY, J.

and SUNDER MOHAN, J.

va

O.S.A.Nos.29 to 33 of 2022 and C.M.P.Nos.3510, 3512, 3514, 3513 & 3515 of 2022, 5976, 5979, 5966, 5967 & 5983 of 2022

10.08.2022

Page 4/4 https://www.mhc.tn.gov.in/judis

 
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