B.Rajagopal vs Srinivasan
2022 Latest Caselaw 13877 Mad

                                                                          C.R.P.(PD).No.2152 of 2017

                             IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED: 03.08.2022

                                                   CORAM

                            THE HONOURABLE MRS.JUSTICE J.NISHA BANU

                                          C.R.P.(PD) No.2152 of 2017
                                          and C.M.P.No.10271 of 2017

                 B.Rajagopal                                           ... Petitioner

                                                      Vs.
                 Srinivasan                                                  ... Respondent

                 PRAYER: Civil Revision Petition filed under Article 227 of the
                 Constitution of India, to set aside the judgment and decree dated
                 13.03.2017 passed by the Hon'ble Additional District Munsif Cuddalore, in
                 I.A.No.919 of 2016 in O.S.No.288 of 2011.


                                  For Respondent        :      Mr. V.Balamurugane


                                                   ORDER

This Civil Revision Petition has been filed to set aside the judgment

and decree dated 13.03.2017 passed by the Hon'ble Additional District

Munsif Cuddalore, in I.A.No.919 of 2016 in O.S.No.288 of 2011.

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2. When the matter was taken up for hearing, the learned counsel for

the respondent would submit that the sole petitioner is no more. Till date, he

is unable to contact the legal heirs of the deceased petitioner for taking

furher steps.

3. In view of the submission made by the learned counsel for the re­

spondent, this Civil Revision Petition stands dismissed as abated. Con­

sequently, connected miscellaneous petition is closed. No costs.

03.08.2022 nti/jer

To

1. The Hon'ble Additional District Munsif, Cuddalore.

2. The Section Officer V.R.Section, High Court of Madras.

Page No:2/3 https://www.mhc.tn.gov.in/judis C.R.P.(PD).No.2152 of 2017

J.NISHA BANU,J.

nti

C.R.P.(PD) No.2152 of 2017 and C.M.P.No.10271 of 2017

03.08.2022

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