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Kottar Elankadai Muslim ... vs S.Abdul Salam
2022 Latest Caselaw 9088 Mad

Citation : 2022 Latest Caselaw 9088 Mad
Judgement Date : 28 April, 2022

Madras High Court
Kottar Elankadai Muslim ... vs S.Abdul Salam on 28 April, 2022
                                                                      S.A.(MD)No.34 of 2020



                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED: 28.04.2022

                                                    CORAM:

                        THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                            S.A(MD)No.34 of 2020
                                                   and
                                           CMP(MD) No.450 of 2020


                     1.Kottar Elankadai Muslim Samuthaya Trust,
                       Represented through its Present President,
                       G.S.M.Syed Thameem,
                       S/o. G.S.Mohamed Thaseen Alim,
                       66/96, Main Street,
                       Edalakudi,
                       Kanyakumari District.

                     2.Treasurer,
                       M.A.Mohamed Iftikhar
                       S/o.Abdul Gaffoor,
                       3/60C-4, Fathima Nagar,
                       Parakkai Post,
                       Nagercoil,
                       Kanyakumari District.

                     3.Secretary,
                       F.Shaik Mohamed Fazil,
                       S/o.Mohamed Farook,
                       D.No.33/24, Mosque Street,
                       Edalakudi,
                       Nagercoil-2,
                       Kanyakumari District.                        ... Appellants

                     _________
                     Page 1 of 4
https://www.mhc.tn.gov.in/judis
                                                                               S.A.(MD)No.34 of 2020



                     (Cause title accepted vide Court order dated 17.12.2019
                     made in CMP(MD) No.12243 of 2019)

                     (Appellants 1 to 3 are substituted vide Court order
                      dated 01.04.2022 made in CMP(MD) No.2977 of 2022)

                                                     -vs-

                     1.S.Abdul Salam

                     2.A.L.Meeran Mohaideen

                     3.S.M.Syed Mohamed

                     4.S.Mohammed Kasim

                     5.A.Lukman

                     6.H.Abdul Khader Fahim                                ... Respondents


                     Prayer :- The second Appeal filed under Section 100 of the Code of Civil
                     Procedure, to allow the second appeal and judgment and decree dated
                     30.09.2019 made in A.S.No.07 of 2019 on the file of the Principal Sub
                     Court, Nagercoil, reversing the judgment and decree dated 29.01.2019
                     made in O.S.No.384 of 2015 on the file of the First Additional District
                     Munsif Court, Nagercoil.



                                   For Appellants     : Mr.V.George Raja



                     _________
                     Page 2 of 4
https://www.mhc.tn.gov.in/judis
                                                                                  S.A.(MD)No.34 of 2020



                                         For R1 to R3,
                                          R5 & R6          : Mr.RM.Arun Swaminathan
                                                             for M/s.Special Law Firm


                                                         JUDGMENT

This second appeal has been listed today under the caption 'for

withdrawal' on the basis of the letter dated 01.04.2022 given by the

learned counsel for the appellants before the Registry. The learned

counsel for the appellants seeks permission of this Court to withdraw the

Second Appeal. Accordingly, this Second Appeal is dismissed as

withdrawn. No costs. Consequently, connected miscellaneous petition is

closed.

28.04.2022

Index : Yes/No Internet : Yes/No cp

To

1.The Principal Sub Court, Nagercoil.

_________

https://www.mhc.tn.gov.in/judis S.A.(MD)No.34 of 2020

KRISHNAN RAMASAMY, J.

cp

2.The First Additional District Munsif Court, Nagercoil.

S.A(MD)No.34 of 2020

Dated: 28.04.2022

_________

https://www.mhc.tn.gov.in/judis

 
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