R.Samuel Swamidoss vs K.Rajesh Solomon
2022 Latest Caselaw 8810 Mad

                                                                         W.A(MD)No.373 of 2022


                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 26.04.2022

                                                      CORAM:

                                    THE HONOURABLE MR.JUSTICE PARESH UPADHYAY
                                                       and
                                     THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                               W.A(MD)No. 373 of 2022
                                           and C.M.P.(MD) No. 3797 of 2022

                     R.Samuel Swamidoss                                        .. Appellant

                                                         Vs

                     1.K.Rajesh Solomon

                     2.The Chief Educational Officer
                       O/o. the Chief Educational Officer
                       Thoothukudi District

                     3.The District Educational Officer
                       O/o the District Educational Officer
                       Tiruchendur, Thoothukudi District

                     4.Church of South India,
                       Thoothukudi - Nazareth Diocese,
                       Rep by its Bishop
                       Bishop's Office, 100, Beach Road
                       Caldwell Higher Secondary School Campus
                       Thoothukudi – 628 001.

                     5.The Manager
                       High / Higher Secondary Schools /
                       Special Schools & Teacher Training Institute
                       CSI Thoothukud - Nazareth Diocese,
                       Thoothukudi - 628 001.

                     6.S.D.K.Rajan
                       The Manager
                       High / Higher Secondary Schools /
                       Special Schools & Teacher Training Institute,

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                                                                          W.A(MD)No.373 of 2022


                        Thoothukudi - Nazareth Diocese,
                        100, Beach Road
                        Caldwell Higher Secondary School Campus
                        Thoothukudi - 628 001.

                     7.S.Premkumar Rajasingh,
                       Erstwhile Manager
                       High / Higher Secondary Schools /
                       Special Schools & Teacher Training Institute,
                       CSI Thoothukudi - Nazareth Diocese,
                       100, Beach Road,
                       Caldwell Higher Secondary School Campus,
                       Thoothukudi - 628 001.

                     8.Margoschis Higher Secondary School,
                       Rep. by its Correspondent,
                       Nazareth - 628 617.
                       Thoothukudi District.

                     9.A.D.H.Chandran
                       The Correspondent
                       Margoschis Higher Secondary School
                       Nazareth - 628 617
                       Thoothukudi District.

                     10.S.Sudhakar
                       The Correspondent
                       Margoschis Higher Secondary School
                       Nazareth - 628 617
                       Thoothukudi District.                             .. Respondents


                                    Writ Appeal filed under Clause 15 of the Letters Patent

                     against the order dated 24.02.2022 made in W.P.(MD) No. 23125 of

                     2021.

                                  For Appellant     : Mr.R.Maheswaran
                                  For Respondents   : Mr.T.Lajapathi Roy for R1
                                                      Mr.S.P.Maharajan
                                                      Special Government Pleader
                                                      R2 & R3

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                                                                         W.A(MD)No.373 of 2022



                                                     JUDGMENT

[Delivered by R.VIJAYAKUMAR, J.]

Learned counsel for the petitioner submits that he is not

pressing the Writ appeal and he also made an endorsement to that

effect. Recording the same, the Writ appeal is dismissed as

withdrawn. No costs. Consequently, connected Miscellaneous

Petition is also dismissed.

                                                                      (P.U., J)   (R.V., J)
                                                                           26.04.2022
                     Index        : No
                     pkn/3

                     To:-

1.The Chief Educational Officer O/o. the Chief Educational Officer Thoothukudi District

2.The District Educational Officer O/o the District Educational Officer Tiruchendur, Thoothukudi District

https://www.mhc.tn.gov.in/judis

W.A(MD)No.373 of 2022

PARESH UPADHYAY, J.

and R.VIJAYAKUMAR, J.

pkn

W.A(MD)No.373 of 2022

26.04.2022

https://www.mhc.tn.gov.in/judis