V.Sasikumar vs K.Thangavel
2021 Latest Caselaw 23234 Mad

                                                                                  CRP (PD) No.1311 of 2020

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 26.11.2021

                                                         CORAM:

                                  THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN

                                                CRP (PD) No.1311 of 2020
                                                          and
                                                 CMP No.7152 of 2020

                     V.Sasikumar                                                     ... Petitioner


                                                             Vs
                     K.Thangavel                                                     ... Respondent


                     Prayer: The Civil Revision Petition filed under Article 227 of the
                     Constitution of India against the fair and Decreetal order dated 17.08.2019
                     in I.A. No.301 of 2018 in O.S. No.240 of 2018 on the file of the II
                     Additional District Court, Salem.

                                            For Petitioner        : Mr.Mayilnathan
                                                                    for Mr.D.Sivakumar


                                                        ORDER

Mr.Mayilnathan, learned counsel appearing for the Petitioner

would submit that the revision has been settled out of Court and seeks

https://www.mhc.tn.gov.in/judis CRP (PD) No.1311 of 2020

permission of this Court to withdraw the Civil Revision Petition. He has

also circulated a copy of the Judgment of the trial Court, dated 30.07.2021.

2. Recording the statement of the learned counsel, this Civil

Revision Petition is dismissed as withdrawn. No costs. Consequently,

connected miscellaneous petitions are closed.

26.11.2021

vum Index: Yes/No Speaking order / Non speaking order

To:

1. The II Additional District Court, Salem.

2. The Section Officer, VR Section, Madras High Court, Chennai.

https://www.mhc.tn.gov.in/judis CRP (PD) No.1311 of 2020

R.SUBRAMANIAN, J.

vum

CRP (PD) No.1311 of 2020 and CMP No.7152 of 2020

26.11.2021

https://www.mhc.tn.gov.in/judis