A.Najimunnissa vs Salim Basha
2021 Latest Caselaw 22652 Mad

                                                                                S.A.No.813 of 2010

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                              DATED: 18.11.2021

                                                  CORAM
                                  THE HONOURABLE MR.JUSTICE R. PONGIAPPAN

                                               S.A.No.813 of 2010

                  A.Najimunnissa                                           .. Appellant

                                                        vs.

                  Salim Basha                                              .. Respondent

                  Prayer : Second Appeal is filed under Section 100 of Civil Procedure
                  Code against the judgment and decree dated 25.01.2010 passed in
                  A.S.No.68 of 2007 on the file of the Subordinate Court, Vriddhachalam
                  confirming the judgment and decree dated 17.07.2006 made in
                  O.S.No.61 of 2003 on the file of the District Munsif Court, Thittakkudi.


                                       For Appellant     : No appearance

                                       For Respondent    : Mr.Durai Eswar
                                                           for Mr.V.Ayyadurai


                                                  JUDGMENT

When the appeal came up for hearing on 21.08.2020 and

15.11.2021, there was no representation for the appellant. Hence, the

case was directed to be listed under the caption 'For Dismissal' on

18.11.2021. Accordingly, the case was listed today under the caption

'For dismissal'.

https://www.mhc.tn.gov.in/judis

S.A.No.813 of 2010

R. PONGIAPPAN, J.

rsi

2. Even today (18.11.2021), when the case was called, there is

no representation on behalf of the appellant either in person or through

counsel. Hence, this Second Appeal is dismissed for non-prosecution.

No costs.

18.11.2021

Internet : Yes/No Index : Yes/No rsi

To

1.The Subordinate Judge, Vriddhachalam.

2.The District Munsif, Thittakkudi.

S.A.No.813 of 2010

https://www.mhc.tn.gov.in/judis