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The Management vs )The Joint Registrar Of ...
2021 Latest Caselaw 22388 Mad

Citation : 2021 Latest Caselaw 22388 Mad
Judgement Date : 15 November, 2021

Madras High Court
The Management vs )The Joint Registrar Of ... on 15 November, 2021
                                                                          W.A(MD)No.2017 of 2021


                                  BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED : 15.11.2021

                                                          CORAM :

                      THE HONOURABLE TMT.JUSTICE PUSHPA SATHYANARAYANA
                                             and
                          THE HONOURABLE THIRU.JUSTICE P.VELMURUGAN

                                               W.A(MD)No.2017 of 2021
                                                        and
                                           CMP(MD)Nos.9361 and 9362 of 2021

                     The Management,
                     Represented Through its President,
                     S.Sathyamoorthy                                ... Appellant / Petitioner

                                                            vs.

                     1)The Joint Registrar of Co-operative Societies,
                       Virudhunagar,
                       Virudhunagar District.

                     2)D.S.Ramachandran,
                       Secretary,
                       Sp.SPCL.74,
                       Muthusamypuram Primary Agricultural Credit Society,
                       No.94, Pillaiyar Kovil Street,
                       Sattur,
                       Virudhunagar District.         ... Respondents / Respondents


                                  Appeal filed under Clause 15 of Letters Patent, against the
                     order dated 21.09.2021 in W.P(MD)No.16995 of 2021.


                                     For Appellant      : Mr.C.M.Arumugam
                                     For R1             : Mr.P.Subbaraj
                                                           Special Government Pleader



                     1/3
https://www.mhc.tn.gov.in/judis
                                                                          W.A(MD)No.2017 of 2021


                                                       JUDGMENT

(Judgment of the Court was made by PUSHPA SATHYANARAYANA, J.)

The learned counsel for the appellant sought permission of

this Court to withdraw this appeal. He has also made an

endorsement to that effect.

2.Permission is granted. Recording the endorsement, this Writ

Appeal is dismissed as withdrawn. Consequently, connected

miscellaneous petitions are closed.

[P.S.N.,J.] & [P.V.,J.] 15.11.2021 Index : Yes / No Internet : Yes / No bala

To

1)The Joint Registrar of Co-operative Societies, Virudhunagar, Virudhunagar District.

https://www.mhc.tn.gov.in/judis W.A(MD)No.2017 of 2021

PUSHPA SATHYANARAYANA, J.

and P.VELMURUGAN, J.

bala

JUDGMENT MADE IN W.A(MD)No.2017 of 2021 DATED : 15.11.2021

https://www.mhc.tn.gov.in/judis

 
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