Vellakovil Primary Agricultural ... vs The Revision Authority / Joint ...
2021 Latest Caselaw 5363 Mad

                                                                               Rev. Apl. No.101 of 2020
                                                                                 in WA.No.1818 of 2019

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS
                                                   DATED: 01.03.2021
                                                        CORAM:
                                    THE HONOURABLE MR.JUSTICE R.SUBBIAH
                                                   AND
                                   THE HONOURABLE MR.JUSTICE C.SARAVANAN

                                             Rev. Apl. No.101 of 2020
                                              in WA.No.1818 of 2019
                     Vellakovil Primary Agricultural Co-operative
                      Credit Society Limited
                     Rep. by its President
                     Muthur Road, Vellakovil 638 111
                     Kangeyam Taluk
                     Tiruppur District.                               .. Petitioner / Appellant
                                                        Vs.
                     1. The Revision Authority / Joint Registrar of Co-operative Societies,
                        Tiruppur Region,
                        377, Kamarajar Salai,
                        Palladam Road,
                        Tiruppur 641 604.
                     2. S.Gunasekaran                                         .. Respondents

                               Review Application is filed under Order 47 Rule 1 of CPC r/w114 of
                     CPC to review the order of this Court dated 20.08.2020 made in
                     W.A.No.1818 of 2019.
                                    For petitioner   : Mr.N.Umapathi
                                    For respondents
                                          for R1    : Mr.L.P.Shanmugasundaram, Spl.G.P.
                                          for R2    : Mr.K.V.Shanmuganathan,


                     Page No.1/4


https://www.mhc.tn.gov.in/judis/
                                                                               Rev. Apl. No.101 of 2020
                                                                                 in WA.No.1818 of 2019



                                                         ORDER

(The ORDER of the Court was made by R.Subbiah, J)

The present Review Application has been filed seeking review of the

order dated 20.08.2020 made in W.A.No.1818 of 2019.

2. W.A.No.1818 of 2019 has been filed against the judgment dated

31.01.2019 made in W.P.No.14383 of 2014 on the file of this Court

confirming the order passed by the Revision Authority / Joint Registrar of

Co-operative Societies, Tiruppur Region in Na.Ka.No.2594/2012/Ve3.1,

dated 07.04.2014.

3. By the order dated 20.08.2020, this Court dismissed W.A.No.1818

of 2019, upholding the findings of the learned Single Judge. Against such

finding, the Review Application has been filed.

4. Absolutely, we do not find any error apparent on the face of the

order warranting this Court to entertain the Review Application. Hence, the

Page No.2/4

https://www.mhc.tn.gov.in/judis/ Rev. Apl. No.101 of 2020 in WA.No.1818 of 2019

Review Application is dismissed. No costs.

                                                                  [R.P.S., J]           [C.S.N., J]
                                                                                 01.03.2021
                     Speaking Order: Yes / No
                     pvs

                     To

1. The Revision Authority / Joint Registrar of Co-operative Societies, Tiruppur Region, 377, Kamarajar Salai, Palladam Road, Tiruppur 641 604.

2. The President Vellakovil Primary Agricultural Co-operative Credit Society Limited Muthur Road, Vellakovil 638 111 Kangeyam Taluk, Tiruppur District.

Page No.3/4

https://www.mhc.tn.gov.in/judis/ Rev. Apl. No.101 of 2020 in WA.No.1818 of 2019

R.SUBBIAH, J.

and C.SARAVANAN, J.

pvs

Rev. Apl. No.101 of 2020 in WA.No.1818 of 2019

01.03.2021

Page No.4/4

https://www.mhc.tn.gov.in/judis/