Mrs.A.Swarnambal vs The State Of Tamil Nadu
2021 Latest Caselaw 14785 Mad

                                                                                 WP.No.15288/2021


                             IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 23.07.2021

                                                       CORAM:

                                 THE HONOURABLE MR.JUSTICE S.S.SUNDAR

                                                WP.No.15288/2021
                                               [Video Conferencing]

                     Mrs.A.Swarnambal                                             ..   Petitioner

                                                              Vs

                     1.The State of Tamil Nadu
                       rep.by its Secretary,
                       Transport Department
                       Secretariat, Chennai 600 009.

                     2.Metropolitan Transport Corporation Ltd.,
                       [Old Pallavan Transport Corporation Ltd.]
                       rep.by its Managing Director,
                       Pallavan Salai, Chennai 600 002.

                     3.The Commissioner
                       Employees Provident Fund
                       Regional Office,
                       No.20, Royapettah High Road,
                       Chennai 600 014.                                           .. Respondents

                     Prayer:-Writ Petition filed under Article 226 of the Constitution of India to
                     issue a writ of mandamus directing the 1 st respondent to grant Family
                     Pension and for paying arrears of family pension to the petitioner from
                     11.11.1989 the date following the date of the death of the petitioner's

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                                                                                 WP.No.15288/2021


                     husband by following the judgments in WA.No.1246/2009 dated
                     18.08.2010 and in WP.No.33975/2005 dated 20.09.2011 and in
                     WP.No.35674/2005 dated 20.09.2011 and in WP.No.11372/2015 dated
                     20.04.2015.
                                   For Petitioner        :       Mr.V.S.Jagadeesan
                                   For R1                :       Mr.C.Kathiravan
                                                                 Government Advocate


                                                    ORDER

1. Learned counsel for the petitioner seeks permission of this Court to

withdraw this writ petition.

2. The Court heard the submissions of Mr.C.Kathiravan, learned

Government Advocate accepting notice on behalf of the 1st

respondent.

3. In view of the submission made by the learned counsel for the

petitioner, this writ petition stands dismissed as withdrawn. No

costs.

23.07.2021 AP Internet : Yes

WP.No.15288/2021

To

1.The Secretary, State of Tamil Nadu Transport Department Secretariat, Chennai 600 009.

2.The Managing Director, Metropolitan Transport Corporation Ltd., [Old Pallavan Transport Corporation Ltd.] Pallavan Salai, Chennai 600 002.

3.The Commissioner Employees Provident Fund Regional Office, No.20, Royapettah High Road, Chennai 600 014.

WP.No.15288/2021

S.S.SUNDAR, J.,

AP

WP.No.15288/2021

23.07.2021

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