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G.Janakiraman vs Jayalakshmi
2021 Latest Caselaw 14705 Mad

Citation : 2021 Latest Caselaw 14705 Mad
Judgement Date : 22 July, 2021

Madras High Court
G.Janakiraman vs Jayalakshmi on 22 July, 2021
                                                                           S.A.No.1344 of 2008

                               IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 22.07.2021

                                                   CORAM :

                                   THE HONOURABLE MS.JUSTICE P.T.ASHA

                                               S.A.No.1344 of 2008

                     G.Janakiraman                                     ...Appellant

                                                       Vs.


                     1. Jayalakshmi
                     2. Nagalakshmi
                     3. Dhanalakshmi                                 ... Respondents


                     Prayer:- This Second Appeal has been filed under Section 100 of Civil
                     Procedure Code against the Judgment and decree dated 23.04.2008
                     passed in A.S.No.603 of 2007 on the file of VII Additional Judge, City
                     Civil Court, Chennai dismissing the first appeal preferred by the
                     appellant against the judgment and decree dated 13.11.2006 passed in
                     O.S.No.2489 of 2003 on the file of the VI Assistant Judge, City Civil
                     Court, Chennai.


                                   For Appellant    : Mr.G.Munendran




https://www.mhc.tn.gov.in/judis/
                     1/3
                                                                              S.A.No.1344 of 2008

                                                     JUDGMENT

The learned counsel for the appellant has filed a memo dated

19.07.2021 stating that the parties have settled the matter out of Court

and that he has been instructed to withdraw the appeal. Therefore, the

Second Appeal is dismissed as settled out of Court. No costs.

22.07.2021

Index :Yes/No Internet:Yes/No

srn

To

1. The VII Additional Judge, City Civil Court, Chennai

2. The VI Assistant Judge, City Civil Court, Chennai.

https://www.mhc.tn.gov.in/judis/

S.A.No.1344 of 2008

P.T.ASHA.J,

srn

S.A.No.1344 of 2008

22.07.2021

https://www.mhc.tn.gov.in/judis/

 
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