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Ubaithur Rahman vs Palani Town Muslim ...
2021 Latest Caselaw 13756 Mad

Citation : 2021 Latest Caselaw 13756 Mad
Judgement Date : 9 July, 2021

Madras High Court
Ubaithur Rahman vs Palani Town Muslim ... on 9 July, 2021
                                                            REV.APLC.(MD).No.260 of 2019

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED: 09.07.2021

                                                  CORAM:

                                   The Hon'ble Mr.JUSTICE T.S.SIVAGNANAM
                                                     AND
                                    The Hon'ble Mrs.JUSTICE R. THARANI

                                        REV.APLC(MD).No.260 of 2019


                     Ubaithur Rahman                                      ..Petitioner

                                                      Vs.


                     1.Palani Town Muslim Dharmaparlipala Sangam,
                       Rep.by its President/Mutawalli,
                       Palani Town, Dindigul District.

                     2.A.Kaizer

                     3.Peermohamed

                     4.Syed Santhu Mohamed

                     5.M.Asikraja

                     6.The Tamil Nadu Waft Board
                       Rep.by its Chief Executive Board,
                       No.1, Jaffar Syrang Street,
                       Vallal Seethakadi Nagar, Mannady,
                       Chennai-600 001.

                     1/4



https://www.mhc.tn.gov.in/judis/
                                                                  REV.APLC.(MD).No.260 of 2019

                     7.The Superintendent of Police,
                       South Zone, Madurai.

                     8.The Wafk Inspector,
                       Dindigul.

                     9.The Superintendent of Police,
                       Dindigul District,
                       Dindigul.

                     10.The Inspector of Police,
                        Palani Town Police Station,
                        Palani                                                   ... Respondents
                     PRAYER: Review Application filed under Order 47 Rule 1 & 2 r/w
                     Section 114 of C.P.C., to review the order dated 16.09.2019 passed in
                     W.A.(MD).No.661 of 2019.


                                        For Petitioner   : Mr.K.K.Senthil

                                        For Respondent   : Mr.R.Baskaran,
                                                           Standing Counsel for R9 & R10

                                                         ORDER

[Order of the Court was delivered by T.S.SIVAGNANAM,J.]

Heard Mr.K.K.Senthil, learned counsel appearing for the petitioner

and Mr.R.Baskaran, learned Standing Counsel for the Government,

appearing for respondents 9 and 10.

https://www.mhc.tn.gov.in/judis/ REV.APLC.(MD).No.260 of 2019

2. In the light of the subsequent development, as the petitioner has

already been dispossessed, we find no grounds to review the judgment

and order.

3. Accordingly, this Review Application is dismissed. No costs.




                                                                       (T.S.S.,J.)      (R.T.,J.)

                                                                             09.07.2021

                     Index           : Yes/No
                     Internet        : Yes/No
                     vsm

Note : In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.

https://www.mhc.tn.gov.in/judis/ REV.APLC.(MD).No.260 of 2019

T.S.SIVAGNANAM, J.

and R. THARANI, J.

vsm

To

1.The Chief Executive Board, Tamil Nadu Waft Board No.1, Jaffar Syrang Street, Vallal Seethakadi Nagar, Mannady, Chennai-600 001.

2. The Superintendent of Wakfs, South Zone, Madurai.

3.The Wafk Inspector, Dindigul.

4.The Superintendent of Police, Dindigul District, Dindigul.

5.The Inspector of Police, Palani Town Police Station, Palani Order made in REV.APLC(MD).No.260 of 2019

Dated:

09.07.2021

https://www.mhc.tn.gov.in/judis/

 
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