R.Munirathanam vs Andalammal
2021 Latest Caselaw 13599 Mad

                                                           1

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED:   08.07.2021

                                                       CORAM:

                                       THE HONOURABLE MR. JUSTICE P.T.ASHA

                                                 S.A. No.1153 of 2009
                                                          and
                                                  M.P.No.1 of 2009
                     R.Munirathanam
                                                                ...     Appellant

                           Vs
                     1.Andalammal
                     2.K.Mohanraj
                     3.Rajasekar
                     4.K.Murugesan                              ...     Respondents



                          Appeal filed against the Judgment and Decree in A.S.No.622 of
                     2007 on the file of the First Additional Judge, City Civil Court, Chennai,
                     dated 30.12.2008.


                               For appellant     : Mr.S.N.Narasimhulu

                               For respondents    : Mr.R.Balachandran




                                                   JUDGMENT

The learned counsel for the appellant would submit that the

construction in the suit property has been completed. The suit

https://www.mhc.tn.gov.in/judis/

O.S.No.5605 of 2006 was filed on the file of the VI Assistant Judge,

City Civil Court, Chennai for an injunction restraining the respondents

from preventing the plaintiff from putting up the construction.

2. Considering the fact that the construction has been

completed, nothing survives for consideration in the above Second

Appeal and the Second Appeal is dismissed as infructuous.

Consequently Miscellaneous Petition is closed. No costs.

08.07.2021 mrn Index : yes/no

https://www.mhc.tn.gov.in/judis/

To

1.The First Additional Judge, City Civil Court, Chennai

2. The VI Additional Judge, City Civil Court, Chennai

https://www.mhc.tn.gov.in/judis/

P.T.ASHA, J.

mrn

S.A. No.1153 of 2009 and M.P.No.1 of 2009

08.07.2021

https://www.mhc.tn.gov.in/judis/