L.Nandagopal Yadav vs Yadhavar Kalvi Nithi
2021 Latest Caselaw 12906 Mad

                                                                         W.A.(MD)No.882 and 936 of 2018

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED:     01.07.2021

                                                         CORAM :

                                   THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
                                                    AND
                                     THE HONOURABLE MRS.JUSTICE S.ANANTHI

                                          W.A.(MD) Nos.882 and 936 of 2018
                                                        and
                                        CMP(MD).Nos.5567, 6109 and 7575 of 2018

                     W.A.(MD) No.882 of 2018

                     L.Nandagopal Yadav                                  .. Appellant/3rd party


                                                           Vs


                     1. Yadhavar Kalvi Nithi,
                        Rep. by its General Secretary,
                       K.P.Navaneetha Krishnan.
                                                                         ... 1st Respondent/
                                                                                  Petitioner
                     2. The State of Tamil Nadu,
                        Rep. by its Secretary,
                        Department of Higher Education,
                        Fort St.George, Chennai-600 009.

                     3. The Director of Collegiate Education,
                        College Road, Nungambakkam,
                        Chennai-600 006.


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https://www.mhc.tn.gov.in/judis/
                                                                      W.A.(MD)No.882 and 936 of 2018

                     4. The Regional Joint Director of
                        Collegiate Education,
                        Madurai Region, Palam Station Road,
                        Sellur, Madurai-625 002.                      ... Respondents 2 to 4/
                                                                             Respondents
                     W.A.(MD) No.936 of 2018

                     1. The State of Tamil Nadu,
                        Rep. by its Secretary,
                        Department of Higher Education,
                        Fort St.George, Chennai-600 009.

                     2. The Director of Collegiate Education,
                        College Road, Nungambakkam,
                        Chennai-600 006.

                     3. The Regional Joint Director of
                        Collegiate Education,
                        Madurai Region, Palam Station Road,
                        Sellur, Madurai-625 002.                ... Appellants/Respondents


                                                           Vs


                     Yadhavar Kalvi Nithi,
                     Rep. by its General Secretary,
                     K.P.Navaneetha Krishnan.                         ...Respondent/Petitioner


                     Common Prayer: Writ Appeals filed under Clause 15 of Letters Patent,
                     against the order of this Court made in W.P.(MD) No.11618 of 2018, dated
                     30.05.2018.



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https://www.mhc.tn.gov.in/judis/
                                                                          W.A.(MD)No.882 and 936 of 2018


                                   For Appellants            : Mr.H.Arumugam in
                                                               WA(MD).No.882 of 2018
                                                               Mr.A.K.Manickam,
                                                               Government Counsel in
                                                               WA(MD).No. of 2018
                                   For respondents           : Mr.A.K.Manickam,
                                                               Government Counsel
                                                               for R2 to R4 in
                                                               WA(MD).No.882 of 2018

                                                 COMMON JUDGMENT

                                   [Judgment of the Court was made by T.S.SIVAGNANAM, J.]


                               The learned counsel appearing for the appellants submitted that the

                     relief sought for in these writ appeals have become infructuous.



                               2. Recording the above said submission, these writ appeals are

                     dismissed as infructuous. No costs. Consequently, connected miscellaneous

                     petitions are closed.

                                                                       (T.S.S.,J.)      (S.A.I.,J.)
                                                                                01.07.2021
                     Index           : Yes/No
                     Internet        : Yes/No
                     pkn




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https://www.mhc.tn.gov.in/judis/
                                                                         W.A.(MD)No.882 and 936 of 2018

                                                                         T.S.SIVAGNANAM, J.

and S.ANANTHI, J.

pkn

Note : In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.

To:

1. The Secretary, State of Tamil Nadu, Department of Higher Education, Fort St.George, Chennai-600 009.

2. The Director of Collegiate Education, College Road, Nungambakkam, Chennai-600 006.

3. The Regional Joint Director of Collegiate Education, Madurai Region, Palam Station Road, Sellur, Madurai-625 002.

W.A.(MD) Nos.882 and 936 of 2018

01.07.2021

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https://www.mhc.tn.gov.in/judis/