The Director Of Social Welfare vs P.Tamilarasi
2021 Latest Caselaw 982 Mad

                                                                                 C.M.P.(MD) No.6542 of 2020 in
                                                                             and W.A.(MD) No.SR48171 of 2020

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED:         18.01.2021

                                                        CORAM :

                             The Hon'ble Mr.SANJIB BANERJEE, THE CHIEF JUSTICE
                                                      AND
                                    The Hon'ble Mr.JUSTICE M.M.SUNDRESH

                                            C.M.P.(MD) No.6542 of 2020 in
                                          and W.A.(MD) No.SR48171 of 2020

                      1. The Director of Social Welfare,
                         No.1, Panagal Maligai Building
                         2nd Floor, Jeenis Road, Saidapet,
                         Chennai – 600 015.

                      2. The District Social Welfare Officer,
                         Plot No.35, East 2nd Cross Street,
                         K.K.Nagar, Madurai – 625 020.               .. Petitioners/Appellants

                                                             Vs
                      P.Tamilarasi                                   .. Respondents/Writ Petitioner

                      PRAYER in C.M.P.(MD) No.6542 of 2020: Petition filed under Section 5
                      of the Limitation Act, seeking to condone the delay of 30 days in filing the
                      appeal filed against the order dated 24.01.2020 passed in W.P.(MD)No.
                      1451 of 2020.
                      PRAYER in W.A.(MD) No.SR48171 of 2020 : Appeal filed under Clause
                      15 of Letters Patent, against the order dated 24.01.2020 passed in W.P.
                      (MD)No.1451 of 2020.


                      Page 1 of 4


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                                                                              C.M.P.(MD) No.6542 of 2020 in
                                                                          and W.A.(MD) No.SR48171 of 2020


                                    For Petitioners/Appellants : Mrs.S.Srimathy,
                                                                 Special Government Pleader

                                                         ORDER

[Order of the Court was made by M.M.SUNDRESH, J.]

The issue is with respect to the payment of leave salary and special

provident fund. Learned Special Government Pleader fairly submitted that

on the similar issue, in pursuant to the orders of this Court, the writ

petitioner has been given the benefit.

2. It is also not in dispute that the respondent/writ petitioner stands on

the same footing. Reference has also been made to the judgment of this

Court in W.A.No.207 of 2016 dated 26.02.2016. In view of the same, this

petition stands dismissed. The respondent/writ petitioner is entitled to the

same benefits as per the judgment dated 26.02.2016. Accordingly, the writ

appeal stands rejected. However there is no order as to costs.

                                                                          (S.B., CJ.) (M.M.S., J.)
                                                                                  18.01.2021
                      Index          : Yes/No
                      Internet       : Yes/No
                      RR/OGY




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C.M.P.(MD) No.6542 of 2020 in and W.A.(MD) No.SR48171 of 2020

Note : In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned.

http://www.judis.nic.in C.M.P.(MD) No.6542 of 2020 in and W.A.(MD) No.SR48171 of 2020

THE HON'BLE CHIEF JUSTICE and M.M.SUNDRESH, J.

RR/OGY

C.M.P.(MD) No.6542 of 2020 in and W.A.(MD) No.SR48171 of 2020

18.01.2021

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