S.Meghalina vs K.Saravana Kumar
2021 Latest Caselaw 618 Mad

                                                                  W.A.Nos.1095 and 1101 of 2020



                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED:      07.01.2021

                                                     CORAM :

                                   THE HON'BLE MR.SANJIB BANERJEE, CHIEF JUSTICE
                                                          AND
                             THE HON'BLE MR.JUSTICE SENTHILKUMAR RAMAMOORTHY


                                           W.A.Nos.1095 and 1101 of 2020

                     W.P.No.1095 of 2020:

                     S.Meghalina                                            ...   Appellant
                                                    Vs.

                     1. K.Saravana Kumar

                     2. G.S.Madhavan

                     3. V.Anbu

                     4. M.Ramamurthy

                     5. R.Srinivasa Perumal

                     6. N.Silambarasan

                     7. G.Gopi

                     8. The Home Secretary
                        Government of Tamil Nadu
                        Fort St. George
                        Chennai – 600 009.


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https://www.mhc.tn.gov.in/judis/
                                                               W.A.Nos.1095 and 1101 of 2020




                     9. The Director General of Police
                        Dr.Radhakrishnan Salai
                        Mylapore, Chennai – 600 004.

                     10.The Secretary
                        Tamil Nadu Public Service Commission
                        Frazer Bridge Road
                        Chennai – 600 003.

                     11.G.Vanitha

                     12.S.P.Lavanya

                     13. S.Sakthivel

                     14.S.Arockiyam

                     15.V.Geetha

                     16.R.Sughasini

                     17.Ramesh Babu                                     ...    Respondents


                     W.P.No.1101 of 2020:
                     S.Arockiyam                                         ...   Appellant
                                                     Vs.
                     1. K.Saravana Kumar
                     2. R.Srinivasa Perumal
                     3. N.Silambarasan
                     4. G.Gopi
                     5. D.Ramesh Babu


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https://www.mhc.tn.gov.in/judis/
                                                               W.A.Nos.1095 and 1101 of 2020



                     6. The Home Secretary
                        Government of Tamil Nadu
                        Fort St. George
                        Chennai – 600 009.

                     7. The Director General of Police
                        Dr.Radhakrishnan Salai
                        Mylapore, Chennai – 600 004.

                     8. The Secretary
                        Tamil Nadu Public Service Commission
                        Frazer Bridge Road
                        Chennai – 600 003.

                     9. S.Arumugasamy

                     10.K.Suresh Kumar

                     11.A.Thangavelu
                     12.P.Ravi
                     13.K.Gunasekaran
                     14.N.Kumar
                     15.M.Chandrasekaran
                     16.D.Sankaran
                     17.K.Josh Thangiah
                     18.R.Rajaram
                     19.B.Shridevi
                     20.S.P.Lavanya
                     21.G.S.Madhavan
                     22.S.Sakthivel
                     23.A.Anbu                                           ... Respondents

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https://www.mhc.tn.gov.in/judis/
                                                                  W.A.Nos.1095 and 1101 of 2020




                     Prayer: Appeals filed under Clause 15 of the Letters Patent against
                     the order dated 15.7.2020 and duly extended in W.M.P.No.2648 of
                     2020 in W.P.No.2268 of 2020 and in W.M.P.No.10399 of 2020 in
                     W.P.No.8602 of 2020.


                                    For Appellants         : Mr.R.Prabhakaran


                                                 COMMON JUDGMENT
                                    (Delivered by SENTHILKUMAR RAMAMOORTHY,J.)


                               We    heard   Mr.R.Prabhakaran,   learned   counsel   for   the

                     appellants.



                               2. These appeals are directed against an interim order dated

                     15.7.2020, which was subsequently extended by order dated

                     14.8.2020. Upon perusal of the two interim orders, it is clear that

                     they are purely ad-interim in nature and the learned Judge

                     extended the earlier interim order on the basis that the parties had

                     not filed their counters in the matter.




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https://www.mhc.tn.gov.in/judis/
                                                                   W.A.Nos.1095 and 1101 of 2020



                               3. Accordingly, we are not inclined to entertain these appeals

                     at this juncture.      It is open to the appellants to file petitions to

                     vacate the interim order and take the matter forward before the

                     learned Single Judge.



                               W.A.Nos.1095 and 1101 of 2020 are dismissed.          No costs.

                     Consequently, C.M.P.Nos.13367 and 13507 of 2020 are closed.



                                                                (S.B., CJ.)       (S.K.R., J.)
                                                                           07.01.2021
                     Index : Yes
                     sasi

                     To
                     1. The Home Secretary
                        Government of Tamil Nadu
                        Fort St. George
                        Chennai – 600 009.

                     2. The Director General of Police
                        Dr.Radhakrishnan Salai
                        Mylapore, Chennai – 600 004.

                     3. The Secretary
                        Tamil Nadu Public Service Commission
                        Frazer Bridge Road
                        Chennai – 600 003.




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https://www.mhc.tn.gov.in/judis/
                                          W.A.Nos.1095 and 1101 of 2020




                                        THE HON'BLE CHIEF JUSTICE
                                                     AND
                                   SENTHILKUMAR RAMAMOORTHY, J.

(sasi)

W.A.Nos.1095 and 1101 of 2020

07.01.2021

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https://www.mhc.tn.gov.in/judis/