The President vs M.Azhagesan ... 1St
2021 Latest Caselaw 248 Mad

                                                               1

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 05.01.2021

                                                         CORAM:
                    THE HONOURABLE MRS.JUSTICE PUSHPA SATHYANARAYANA
                                          AND
                         THE HONOURABLE MRS.JUSTICE S.KANNAMMAL

                                             W.A(MD)No.910 of 2014
                                                    and
                                              M.P(MD)No.1 of 2014

                   The President,
                   Ammachiapuram Village Panchayat,
                   Theni District.                  ... Appellant/4th Respondent/
                                                           4th Respondent

                                                         Vs.

                   1.M.Azhagesan                               ... 1st Respondent/Petitioner/
                                                                        Petitioner

                   2.The District Collector,
                     Office of the District Collector,
                     Theni District.

                   3.The Assistant Director (Panchayat),
                     Office of the District Collector,
                     Theni District.

                   4.The Block Development Officer,
                       (Village Panchayats),
                     Aundipatty,
                     Theni District.           ... Respondents 2 to 4/Respondents 1 to 3/
                                                      Respondents 1 to 3




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                                                           2

                   Prayer: Writ Appeal filed under Clause 15 of the Letters Patent against the
                   order, dated 04.06.2014 made in M.P(MD)No.3 of 2014 in W.P(MD)No.
                   8752 of 2014, on the file of this Court.

                                   For Appellant     : Mr.R.Murugan

                                   For R – 1         : No appearance

                                   For RR 2 to 4     : Mr.M.Murugan,
                                                        Additional Government Pleader.


                                                     JUDGMENT

(Judgment of the Court was delivered by PUSHPA SATHYANARAYANA,J.)

The writ petition in W.P(MD)No.8752 of 2014 was originally filed by

the first respondent / writ petitioner challenging the order of suspension

passed by the fourth respondent / third respondent.

2.The learned Single Judge, by order dated 04.06.2014, granted an

interim direction directing the appellant / fourth respondent to pay the

subsistence allowance, which the first respondent / writ petitioner is entitled

to get.

3.Aggrieved by the interim direction, the above Writ Appeal is filed

by the President, Ammachiapuram Village Panchayat, Theni District / fourth

respondent.

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4.Today, when the matter is taken up for hearing, Mr.M.Murugan,

learned Additional Government Pleader appearing for the respondents 2 to 4

submitted that the Writ Petition in W.P(MD)No.8752 of 2014 itself was

dismissed on 27.10.2014 and therefore, the Writ Appeal has become

infructuous.

5.Recording the statement made by the learned Additional

Government Pleader, the Writ Appeal is dismissed as infructuous. No costs.

Consequently, connected Miscellaneous Petition is closed.

                                                             [P.S.N.,J]     [S.K.,J.]
                                                                   05.01.2021
                   Index          :Yes/No
                   Internet       :Yes/No
                   ps




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                                                               PUSHPA SATHYANARAYANA,J.

                                                                                      and

                                                                        S.KANNAMMAL,J.

                                                                                        ps

                   To

                   1.The District Collector,

Office of the District Collector, Theni District.

2.The Assistant Director (Panchayat), Office of the District Collector, Theni District.

3.The Block Development Officer, (Village Panchayats), Aundipatty, Theni District.

W.A(MD)No.910 of 2014

05.01.2021 http://www.judis.nic.in