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Kotak Mahindra Bank Ltd vs M/S.Orchid Pharma Limited
2021 Latest Caselaw 2016 Mad

Citation : 2021 Latest Caselaw 2016 Mad
Judgement Date : 29 January, 2021

Madras High Court
Kotak Mahindra Bank Ltd vs M/S.Orchid Pharma Limited on 29 January, 2021
                                                                          O.S.A.No.41 of 2017

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 29.01.2021

                                                        CORAM :

                                    THE HONOURABLE MR.JUSTICE N.KIRUBAKARAN
                                                           AND
                                   THE HONOURABLE MR.JUSTICE P.D.AUDIKESAVALU
                                                    O.S.A.No.41 of 2017

                  Kotak Mahindra Bank Ltd.,
                  Mount Road Branch,
                  II Floor, No.158, Anna Salai,
                  Chennai - 600 006,
                  Rep. by its Power of Attorney /
                    Area Recovery Manager,
                  Mr.V.V.Sriramamurthy.                                   ... Appellant

                                                            Vs

                  1.M/s.Orchid Pharma Limited,
                    Orchid Towers,
                    313, Valluvar Kottam High Road,
                    Nungambakkam,
                    Chennai - 600 034.

                  2.State Bank of India,
                    CAG Branch, 3rd Floor,
                    Sigapi Achi Building,
                    18/3, Ruckmani Lakshmipathi Salai,
                    Egmore,
                    Chennai - 600 008.


                  1/4


https://www.mhc.tn.gov.in/judis/
                                                                                   O.S.A.No.41 of 2017



                  3.Hospira Healthcare Private Ltd.,
                    Plot No.B3, SIPCOT Industrial Park,
                    Irungattukottai, Sriperumputhur Taluk,
                    Kancheepuram District,
                    Tamil Nadu.

                  4.Mr.Sripatham Venkatasubramanian Ramkumar,
                    Resolution Professional,
                    H.No.303, Block 15, Hill Ridge springs,
                    Gachibowli, Hyderabad - 500032.

                  [R4 is suo motu impleaded as a party respondent
                  vide Court order dated 14.11.2019 made in
                  O.S.A.No.41 of 2017 (NKKJ & PVJ)]                               ... Respondents


                  PRAYER : Original Side Appeal filed under Order XXXVI Rule 1 of O.S. Rules

                  and under Section 483 of the Companies Act, 1956 read with Clause 15 of Letters

                  Patent, praying to set aside the Order and Decree dated 26.09.2016 made in

                  C.P.No.308 of 2013 passed by this Court.



                                    For Appellant      : Mr.H.Karthik Seshadri

                                    For Respondents : Ms.Varuni Mohan for
                                                      Mr.T.K.Bhaskar for R1.

                                                        Mr.S.Sethuraman for R2.




                  2/4


https://www.mhc.tn.gov.in/judis/
                                                                                           O.S.A.No.41 of 2017

                                                      JUDGMENT

(Judgment of the court was made by N.KIRUBAKARAN.J.,)

The matter was heard through "Video Conference".

2.Mrs.Elizabeth Seshadri, Learned Counsel appearing for the Appellant

submits that the Appeal has become infructuous, as another creditor has already

moved the National Company Law Tribunal and proceedings have been

commenced for winding up.

3.In view of the above, this Appeal is dismissed with liberty to the Appellant

to move the National Company Law Tribunal. No costs.

                                                                          (N.K.K.,J.)       (P.D.A.,J.)
                                                                                    29.01.2021

                  ay/ Maya

                  Index: Yes/No
                  Internet: Yes/No







https://www.mhc.tn.gov.in/judis/ O.S.A.No.41 of 2017

N.KIRUBAKARAN, J.

AND P.D.AUDIKESAVALU, J.

ay

O.S.A.No.41 of 2017

Dated:29.01.2021

https://www.mhc.tn.gov.in/judis/

 
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